High Courts18 Mar 2019
Azranath M. Momin Vs G.H.A.D.C. & Ors
Meghalaya High Court · (2019) 03 MEG CK 0011
Payment Of Gratuity Act, 1972 — Section 7, 7(2), 7(3), 7(3A), 8, 9
COURT ARCHIVE
Meghalaya High Court judgments, 2019
194 judgments · page 9 of 10
High Courts18 Mar 2019
North Eastern Electric Power Corporation Vs Principal Commissioner Of Income Tax & Anr
Meghalaya High Court · (2019) 03 MEG CK 0010
Income Tax Act, 1961 — Section 139(1), 142(1), 143(1), 143(2), 144, 147, 148, 246, 260A, 276CCConstitution Of India, 1950 — Article 226
High Courts15 Mar 2019Disposed off
Davis Nestell Rangsa Marak Vs Union Of India & 10 Ors
Meghalaya High Court · (2019) 03 MEG CK 0009
High Courts14 Mar 2019Disposed off
Mary D. Marak & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 03 MEG CK 0008
Land Acquisition Act, 1894 — Section 4, 5, 6, 9, 11, 12, 18
High Courts14 Mar 2019Dismissed
Vaneecha M. Khongwir Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2019) 03 MEG CK 0007
Constitution Of India, 1950 — Article 226
High Courts12 Mar 2019Disposed off
Debu Kumar Das Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 03 MEG CK 0006
High Courts11 Mar 2019Dismissed
Sibilish M Sangma Vs G.H.A.D.C & Ors.
Meghalaya High Court · (2019) 03 MEG CK 0005
Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 — Section 4(8), 7
High Courts08 Mar 2019Disposed off
Registrar General, High Court Of Meghalaya Vs Patricia Mukhim & Anr
Meghalaya High Court · (2019) 03 MEG CK 0004
Contempt Of Courts Act, 1971 — Section 2(c), 15Constitution Of India, 1950 — Article 215
High Courts06 Mar 2019Disposed off
Gelson Ch Marak & Anr Vs G.H.A.D.C & Ors
Meghalaya High Court · (2019) 03 MEG CK 0003
High Courts05 Mar 2019
Winje Rosalie G. Momin & Anr And Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 03 MEG CK 0002
High Courts05 Mar 2019Disposed off
Priska Sun Vs Christabell Ryngdong
Meghalaya High Court · (2019) 03 MEG CK 0001
Code Of Civil Procedure, 1908 — Order 21 Rule 26
High Courts28 Feb 2019Allowed
Rawen Ch. Marak & Anr Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0021
Special Relief Act, 1963 — Section 21Code Of Civil Procedure, 1908 — Section 80, 151, Order 7 Rule 11
High Courts26 Feb 2019
North Eastern Electric Power Corporation Ltd. (NEEPCO) Vs Patel Engineering Ltd Unity Infra Projects (JV)
Meghalaya High Court · (2019) 02 MEG CK 0020
Arbitration And Conciliation Act, 1996 — Section 5, 34, 34(2), 34(2)(b)(ii), 37
High Courts26 Feb 2019Dismissed
Kwan Wanniang Vs Registrar, North Eastern Hill University
Meghalaya High Court · (2019) 02 MEG CK 0019
High Courts26 Feb 2019Disposed off
Anan Ashraf And Ors Vs Union Of India & Ors
Meghalaya High Court · (2019) 02 MEG CK 0018
High Courts26 Feb 2019Disposed off
Sanjay Das Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0017
High Courts21 Feb 2019Disposed off
Meghalaya Public Service Commission & anr Vs Millon Ch. Momin & Ors
Meghalaya High Court · (2019) 02 MEG CK 0016
High Courts21 Feb 2019Disposed off
Mantiphrang Lyngdoh Kiri Vs Public Information Officer (P.I.O)
Meghalaya High Court · (2019) 02 MEG CK 0015
High Courts19 Feb 2019Disposed off
Blandar Syiemlieh Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0014
High Courts18 Feb 2019Disposed off
State Of Meghalaya Vs Registrar General, High Court Of Meghalaya
Meghalaya High Court · (2019) 02 MEG CK 0013
Meghalaya State Guest Rules, 1991 — Rule 10, 10A