High Courts17 Dec 2024
Md. Zaheer Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0064
COURT ARCHIVE
Meghalaya High Court judgments, 2024
133 judgments · page 1 of 7
High Courts17 Dec 2024
Silbania Lyngdoh Vs Union Of India & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0062
Assisted Reproductive Technology (Regulation) Act, 2021 — Section 21(g)
High Courts11 Dec 2024Dismissed
Ismodel Syiemiong & Ors. Vs Bryllenhenry Syiemiong
Meghalaya High Court · (2024) 12 MEG CK 0042
High Courts11 Dec 2024
Alala Dutta Baruah Vs New India Assurance Company Ltd. & Anr.
Meghalaya High Court · (2024) 12 MEG CK 0041
Constitution Of India, 1950 — Article 227
High Courts11 Dec 2024
Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors
Meghalaya High Court · (2024) 12 MEG CK 0040
High Courts11 Dec 2024Disposed Of
Abdul Salam Vs Garo Hills Autonomous District Council Represented By The Secretary To The Executive Committee GHADC, Tura & Ors
Meghalaya High Court · (2024) 12 MEG CK 0038
High Courts05 Dec 2024
Bamangnabam Vs North Eastern Hill University & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0021
High Courts04 Dec 2024
Anup M. Sangma & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0017
High Courts04 Dec 2024
Ibashisha Rynjah Vs Union Of India, Represented By The Secretary, Ministry Of Finance, Income Tax Dept., New Delhi & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0016
Income-Tax Act, 1961 — Section 264
High Courts02 Dec 2024
Bamang Nabam Vs North Eastern Hill University & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0013
High Courts02 Dec 2024Disposed Of
Riewad Vicharwant Warjri & Ors Vs State Of Meghalaya Represented By The Secretary And Commissioner, Police Department (Home), Govt. Of Meghalaya, Shillong & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0007
High Courts02 Dec 2024
Inre Suo Motu Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2024) 12 MEG CK 0003
High Courts02 Dec 2024
Ngahanyui Zimik Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 12 MEG CK 0001
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 — Section 352, 353(2), 482
High Courts22 Nov 2024
Registrar General, High Court Of Meghalaya Vs Union Of India & Ors.
Meghalaya High Court · (2024) 11 MEG CK 0015
High Courts18 Nov 2024Dismissed/ Disposed Of
Habizur Rohman Son Of Maham Ali Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 11 MEG CK 0029
India Penal Code, 1860 — Section 34, 363, 366, 366A, 370, 370AProtection Of Children From Sexual Offences Act, 2012 — Section 5(g)(l), 6
High Courts13 Nov 2024
Santinora Mawthoh & Anr. Vs North Eastern Hill University & 2 Ors.
Meghalaya High Court · (2024) 11 MEG CK 0056
High Courts11 Nov 2024Dismissed
Santimai Muthliang Bhoi D/O (L) Atilma Muthliang Bhoi Of Mawiong Mawlai, Shillong East Khasi Hills District, Meghalaya Vs Judy Muthliang Bhoi D/O(L) Alma Muthliang Bhoi Of Damsite, Umiam P.S, Ri-Bhoi District, Meghalaya
Meghalaya High Court · (2024) 11 MEG CK 0060
High Courts07 Nov 2024
Kaustav Paul Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 11 MEG CK 0053
High Courts07 Nov 2024Disposed Of
Kwin Nongsiej & Ors. Vs State Of Meghalaya, Represented By The Chief Secretary, Government Of Meghalaya, Shillong & Ors.
Meghalaya High Court · (2024) 11 MEG CK 0003
High Courts07 Nov 2024Disposed Of
Bina Roy A. Sangma & Ors. Vs Ismail Ch. Marak
Meghalaya High Court · (2024) 11 MEG CK 0002
Code Of Civil Procedure, 1908 — Section 115Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f)