High Courts06 Aug 2024Disposed Of
Shingbirth R. Marak Vs State Of Meghalaya Represented By Chief Secretary, Meghalaya, Shillong & Ors.
Meghalaya High Court · (2024) 08 MEG CK 0011
COURT ARCHIVE
Meghalaya High Court judgments, 2024
133 judgments · page 3 of 7
High Courts31 Jul 2024Disposed Of
Pastamary Khardewsaw, D/O Shri. Elius Lyngdoh Mawlot Vs State Of Meghalaya Through The Commissioner And Secretary To The Govt. Of Meghalaya, Education Department, Shillong & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0068
High Courts18 Jul 2024Disposed Of
Union Of India Represented By The Secretary, Ministry Of Home Affairs, New Delhi-110001 & Ors. Vs No. G/5010542M Rfn/GD
Meghalaya High Court · (2024) 07 MEG CK 0053
High Courts09 Jul 2024
Mokbul Hussain Sheikh Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0018
High Courts09 Jul 2024
Abdul Bashid Sarkar Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0017
High Courts08 Jul 2024Dismissed
Minen Marak & Ors. Vs Garo Hills Autonomous District Council Represented By Its Secretary, Executive Committee, West Garo Hills District & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0013
High Courts08 Jul 2024Disposed Of
Madhu Bajaj Vs Bank Of India & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0012
High Courts08 Jul 2024Dismissed
Shillong Municipal Employees Association, Represented By Its General Secretary, Shillong, Meghalaya Vs State Of Meghalaya, Represented By Its Commissioner & Secretary, Urban Affairs Department, Shillong & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0011
Payment Of Gratuity Act, 1972 — Section 4, 4(5), 14Industrial Disputes Act, 1947 — Section 17, 17A, 18(3)Meghalaya Municipal Act (Assam Act), 1956 — Section 50, 50(3)
High Courts05 Jul 2024Disposed Of
Sarita Kharkongor Vs Hilda Dkhar
Meghalaya High Court · (2024) 07 MEG CK 0029
Constitution Of India, 1950 — Article 227
High Courts05 Jul 2024
Modify Dkhar Vs State Of Meghalaya
Meghalaya High Court · (2024) 07 MEG CK 0028
Indian Penal Code, 1860 — Section 376D, 509Information Technology Act, 2000 — Section 66(E), 67A
High Courts05 Jul 2024Disposed Of
Kwit Sari Vs State Of Meghalaya Represented By The Public Prosecutor
Meghalaya High Court · (2024) 07 MEG CK 0027
High Courts01 Jul 2024
Megha Cashew Pvt. Ltd. Vs M/s B.R. Industries
Meghalaya High Court · (2024) 07 MEG CK 0034
High Courts01 Jul 2024Dismissed
State Of Meghalaya Represented By, The Secretary Govt. Of Meghalaya, Police Department (Home) & Ors. Vs Traiborlang Khongrymmai S/O. P. Khyriem
Meghalaya High Court · (2024) 07 MEG CK 0033
Indian Penal Code, 1860 — Section 403, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts01 Jul 2024Dismissed
Tenzin Tsephel & Ors. Vs State Of Meghalaya, Represented By The Superintendent Of Police, East Khasi Hills District, Meghalaya & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 376D
High Courts01 Jul 2024Disposed Of
Dr. Sabetini S. Marak Vs State Of Meghalaya Represented By Chief Secretary To The Government Of Meghalaya & Ors.
Meghalaya High Court · (2024) 07 MEG CK 0031
High Courts28 Jun 2024Disposed Of
Ex-Rfn/Gd No. 163464 Gyan Bahadur Chhetri Vs Union Of India Through Its Secretary Ministry Of Home Affairs South Block, New Delhi-110011 & Ors.
Meghalaya High Court · (2024) 06 MEG CK 0069
High Courts27 Jun 2024Disposed Of
Laltanpuii, D/o Zadawla Khiangte Vs Union Of India, Represented By The Secretary Of Revenue, North Block, New Delhi 110001 & Ors.
Meghalaya High Court · (2024) 06 MEG CK 0060
Customs Act, 1962 — Section 110A
High Courts24 Jun 2024Disposed Of
Panna Lal Shome Vs North Eastern Hill University (NEHU) NEHU Campus, Shillong-793002 Meghalaya, Represented By The Registrar & Ors.
Meghalaya High Court · (2024) 06 MEG CK 0062
Constitution Of India, 1950 — Article 226
High Courts20 Jun 2024Dismissed
Ranjeng G. Sangma Vs Garo Hills Autonomous District Council, Represented By The Secretary Tura & Ors.
Meghalaya High Court · (2024) 06 MEG CK 0059
High Courts20 Jun 2024Disposed Of
Bina Roy A. Sangma & Ors. Vs Pablo A. Sangma
Meghalaya High Court · (2024) 06 MEG CK 0058