High Courts11 Sept 2019Disposed Of
Jylli Ewsingh Marwein & Anr Vs State Of Meghalaya & 5 Ors
Meghalaya High Court · (2019) 09 MEG CK 0007
COURT ARCHIVE
Meghalaya High Court judgments, 2019
194 judgments · page 3 of 10
High Courts09 Sept 2019Dismissed
M/S T.K. Engineering Consortium Pvt. Ltd Vs Union Of India & 6 Ors
Meghalaya High Court · (2019) 09 MEG CK 0006
High Courts06 Sept 2019Disposed Of
Teiskhem S. Lyngdoh & 16 Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 09 MEG CK 0005
Meghalaya School Service Rules, 2012 — Rule 8, 9
High Courts06 Sept 2019Dismissed
Abraham Nongbet Vs State Of Meghalaya & Anr
Meghalaya High Court · (2019) 09 MEG CK 0004
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2019Disposed Of
Alphuis L. Sutnga Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 09 MEG CK 0003
High Courts04 Sept 2019Dismissed
Roma D. Sangma Vs Union Of India & Ors
Meghalaya High Court · (2019) 09 MEG CK 0002
Constitution Of India, 1950 — Article 226
High Courts02 Sept 2019Allowed
M/s Meghalaya Infratech Private Limited & Ors Vs Margareth Khyriem
Meghalaya High Court · (2019) 09 MEG CK 0001
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 9, Order 8 Rule 10, Order 8 Rule 1, Order 5 Rule 2Consumer Protection Act, 1986 — Section 13(2)Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019
Arwordsing Kharmawphlang Vs Chief Executive Member Executive Committee KHADC & 4 Ors
Meghalaya High Court · (2019) 08 MEG CK 0033
Khasi Hills Autonomous District (Appointment And Succession Of Syiem, Deputy Syiem, Electors And Rangbah Shnong Of Mylliem Syiemship Act, 2007 — Section 16, 16(1), 18, 18(1), 18(2), 18(a)(b)Constitution Of India, 1950 — Article 226
High Courts27 Aug 2019
Union Of India & Ors Vs Samir Chandra Kar
Meghalaya High Court · (2019) 08 MEG CK 0032
Limitation Act, 1963 — Section 5
High Courts27 Aug 2019
Devapriya Choudhury And Ors Vs Union Of India & And Ors
Meghalaya High Court · (2019) 08 MEG CK 0031
Industrial Disputes Act, 1947 — Section 2(s)Specific Relief Act, 1963 — Section 14(1)(b)Constitution Of India, 1950 — Article 12, 226, 309
High Courts26 Aug 2019Dismissed
Sweetycia Tangsang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 08 MEG CK 0030
High Courts26 Aug 2019Dismissed
M/S Bhalang Multi Purpose Cooperative Society & Anr Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 08 MEG CK 0029
Constitution Of India, 1950 — Article 14, 226
High Courts26 Aug 2019Dismissed
Hanumanbux Umadutt Vs Union Of India & Ors
Meghalaya High Court · (2019) 08 MEG CK 0028
General Financial Rules, 2017 — Rule 149Constitution Of India, 1950 — Article 14
High Courts23 Aug 2019Disposed Off
Tngen Singh Basaiawmoit Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 08 MEG CK 0027
Indian Penal Code, 1860 — Section 406, 409, 465, 466, 468, 477(A)
High Courts21 Aug 2019Disposed Off
Firdus Ali Mondal Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 08 MEG CK 0026
Constitution Of India, 1950 — Article 226
High Courts21 Aug 2019Allowed
P. Iadborne Vs Meghalaya Transport Corporation
Meghalaya High Court · (2019) 08 MEG CK 0025
High Courts20 Aug 2019Disposed Off
Dimimemon Tariang Vs State Of Meghalaya & 5 Ors
Meghalaya High Court · (2019) 08 MEG CK 0024
Constitution Of India, 1950 — Article 226
High Courts19 Aug 2019Disposed Off
Derek Randall Jyrwa Vs State Of Meghalaya & Anr
Meghalaya High Court · (2019) 08 MEG CK 0023
Code Of Criminal Procedure, 1973 — Section 41A, 161, 320, 482Indian Penal Code, 1860 — Section 307, 354, 493, 506
High Courts19 Aug 2019Dismissed
New India Assurance Co. Ltd. Vs Karoline Wankhar & Ors
Meghalaya High Court · (2019) 08 MEG CK 0022
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 165, 168, 173Indian Penal Code, 1860 — Section 279, 338
High Courts19 Aug 2019Disposed Off
Gomoliar D. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 08 MEG CK 0021
Meghalaya Civil Services (Pension) Rules And Fifth Amendment Rules, 2010 — Rule 39(2)(a)Constitution Of India, 1950 — Article 226