High Courts17 Mar 2025Disposed Of
Phrangshai Hynniewta Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 03 MEG CK 0617
Constitution Of India, 1950 - Article 226Meghalaya Public Service Commission Regulations, 1972 - Regulation 3(f)
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 10 of 11
High Courts11 Mar 2025
Lewis Sooting Vs S.R. Lyngdoh & 3 Ors.
Meghalaya High Court · (2025) 03 MEG CK 0601
High Courts10 Mar 2025
Kitborlang Marngar Vs Union Of India & Ors.
Meghalaya High Court · (2025) 03 MEG CK 0600
High Courts10 Mar 2025
Union Of India Represented By The Secretary To The Government Of India, Ministry Of Home Affairs, North Block, New Delhi - 110001 & Ors. Vs L/3500937, Hav/Elect, S.Arnold Singh, Arasu & Ors.
Meghalaya High Court · (2025) 03 MEG CK 0598
Limitation Act, 1963 - Section 5
High Courts10 Mar 2025
Union Of India, Represented By The Secretary To The Govt. Of India, Ministry Of Home Affairs, North Block, New Delhi - 110001 & Ors. —Vs E/5014198, Rajesh M.V, Hav/Elect, ARC & MC & Ors.
Meghalaya High Court · (2025) 03 MEG CK 0597
Limitation Act, 1963 - Section 5
High Courts20 Feb 2025Disposed Of
Binoy Debbarma Vs State Of Meghalaya Represented By The Public Prosecutor.
Meghalaya High Court · (2025) 02 MEG CK 0988
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(c), 29
High Courts18 Feb 2025
Rahul Sharma & Ors. Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2025) 02 MEG CK 0977
Bhartiya Nyaya Sanhita, 2023 - Section 3(5), 61(2)(b), 351(2)(3)Protection Of Children From Sexual Offences Act, 2012 - Section 18
High Courts14 Feb 2025Disposed Of
Khwan L. Nongbri Vs Khasi Hills Autonomous District Council, Shillong (Referred As KHADC) Through Its Secretary Ors
Meghalaya High Court · (2025) 02 MEG CK 0975
High Courts14 Feb 2025Disposed Of
Melarishisha Kharsati Vs State Of Meghalaya
Meghalaya High Court · (2025) 02 MEG CK 0971
Bhartiya Nyaya Sanhita, 2023 - Section 64(1), 75, 324(3), 329(3), 351(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180, 183
High Courts12 Feb 2025Disposed Of
Rahim Uddin Sheikh @ Md. Rahim Uddin Vs State Of Meghalaya Represented By P.P., Meghalaya
Meghalaya High Court · (2025) 02 MEG CK 0961
India Penal Code, 1860 - Section 342, 363, 376(3)Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4
High Courts12 Feb 2025
Rahul Sharma & Ors. Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2025) 02 MEG CK 0958
India Penal Code, 1860 - Section 34, 120B, 381, 408, 417, 418, 420Bharatiya Nagarik Suraksha (BNSS), 2023 - Section 35(3)
High Courts10 Feb 2025
Mohibul Prodhani Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2025) 02 MEG CK 0949
High Courts10 Feb 2025
Santosh Majumder Vs Food Corporation of India & Ors.
Meghalaya High Court · (2025) 02 MEG CK 0945
High Courts07 Feb 2025
Geraldine G. Shabong Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 02 MEG CK 0939
High Courts07 Feb 2025
Balkame Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 02 MEG CK 0937
High Courts06 Feb 2025Disposed Of
Skiril Pariong Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 02 MEG CK 0930
Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4
High Courts06 Feb 2025Disposed Of
Lobilian Marpna Vs State Of Meghalaya Represented By Chief Secretary, Government Of Meghalaya & Ors.
Meghalaya High Court · (2025) 02 MEG CK 0929
Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 6
High Courts31 Jan 2025
Gordon Lyngdoh Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 01 MEG CK 1657
High Courts31 Jan 2025
Chanang T. Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 01 MEG CK 1655
High Courts31 Jan 2025
Jeniar G. Momin @ Angad Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 01 MEG CK 1654