COURT ARCHIVE

Meghalaya High Court judgments, 2025

208 judgments · page 9 of 11

High Courts07 May 2025Partly Allowed/ Disposed Of

Meghalaya Power Distribution Corporation Limited (MePDCL) Vs M/s Reliance Infratel Limited & Ors.

Meghalaya High Court · (2025) 05 MEG CK 0512

Insolvency And Bankruptcy Code, 2016 - Section 2(8), 5(20), 7(5), 31, 31(1), 60, 60(5), 60(6), 61, 62

High Courts05 May 2025Disposed Of

Sabina M. Marak Vs State Of Meghalaya Represented By The Commissioner & Secretary, Home Department Government Of Meghalaya, Shillong

Meghalaya High Court · (2025) 05 MEG CK 0507

India Penal Code, 1860 - Section 376(1)(n), 506

High Courts25 Apr 2025

Bishal Tham & 2 Ors. Vs Khasi Hills Autonomous District Council & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0599

High Courts25 Apr 2025

Dr. Madhurjya Bhattacharyya Vs Union Of India & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0593

High Courts23 Apr 2025Dismissed

State Of Meghalaya & Ors. Vs Daritimai Lyngdoh

Meghalaya High Court · (2025) 04 MEG CK 0588

Meghalaya Directorate Establishment (Ministerial) Service Rules, 2010 - Rule 9, 9(2), 11, 11(2)

High Courts16 Apr 2025Disposed Of

Executive Committee Of The Khasi Hills Autonomous District Council, Shillong & Ors. Vs Wanphrang Syiem Nongshai & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0578

United Khasi And Jaintia Hills Autonomous District (Appointment And Succession Of Chiefs And Headmen) Act, 1959 - Section 6, 19

High Courts16 Apr 2025

Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors

Meghalaya High Court · (2025) 04 MEG CK 0576

High Courts16 Apr 2025Disposed Of

Syiem Raid Marngar And Dorbar Mylliem Syiemship Vs Khasi Hills Autonomous District Council Represented By Its Secretary, Shillong East Khasi Hills District, Meghalaya & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0575

High Courts16 Apr 2025

Deputy Commissioner/Collector East Khasi Hills District Vs Krishna Borooah

Meghalaya High Court · (2025) 04 MEG CK 0572

Constitution Of India, 1950 - Article 227

High Courts16 Apr 2025

Sabina M. Marak Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0571

High Courts11 Apr 2025

M/s. Colonel Shishupal Security Consultancy & Services & Anr. Vs Union Of India & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0570

High Courts11 Apr 2025Disposed Of

Amanda B. Basaiawmoit & Ors. Vs State Of Meghalaya Represented By Commissioner & Secretary To The Govt. Of Meghalaya, Education Department, Shillong & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0565

High Courts09 Apr 2025

Suraksha Salvia LLP Vs State Of Meghalaya

Meghalaya High Court · (2025) 04 MEG CK 0559

Arbitration And Conciliation Act, 1996 - Section 9

High Courts04 Apr 2025Dismissed

RITHS Trust, (Rajitlal Institute Of Technology And Health Sciences Trust), Represented By Its Chairman, Dr. P.L. Rajitlal, J & Ors. Vs State Of Meghalaya Represented By The Chief Secretary To The Government Of Meghalaya, Main Secretariat Building, Shillong, Meghalaya, Pincode - 793001 & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0557

Constitution Of India, 1950 - Article 246

High Courts03 Apr 2025

Balbinder Singh Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2025) 04 MEG CK 0549

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Protection Of Children From Sexual Offences Act, 2012 - Section 7, 8, 9(m), 10, 11(iii), 12Bhartiya Nyaya Sanhita, 2023 - Section 72

High Courts28 Mar 2025

Helingstar Pyngrope Vs State Of Meghalaya & Ors

Meghalaya High Court · (2025) 03 MEG CK 0649

High Courts19 Mar 2025Disposed Of

Pynhun Suchiang, D/O (L) Soren Lamare Vs State Of Meghalaya Represented By The Executive Engineer (WR) Cum Member Secretary, District Level Committee On Ground Water Resources East Khasi Hills District, Shillong & Ors.

Meghalaya High Court · (2025) 03 MEG CK 0628

Constitution Of India, 1950 - Article 21

High Courts19 Mar 2025Disposed Of

Petitioner No.1 Has Been Struck Off Vide Order Dated 23/05/2023 & Ors. Vs GHADC, Represented By The Chief Executive Member, Tura, West Garo Hills District, Meghalaya & Ors.

Meghalaya High Court · (2025) 03 MEG CK 0627

High Courts19 Mar 2025Disposed Of

Raphael Warji Vs State Of Meghalaya Represented By Its Chief Secretary, Government Of Meghalaya, Shillong & Ors.

Meghalaya High Court · (2025) 03 MEG CK 0625

High Courts19 Mar 2025Disposed Of

Vicky Kumar Vs Union Of India

Meghalaya High Court · (2025) 03 MEG CK 0624

Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20, 20(b) (ii) (c), 23, 27A, 29, 37