High Courts20 Jun 2025Disposed Of
Wordington Nongrum Vs Khasi Hills Autonomous District Council & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0352
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 7 of 11
High Courts20 Jun 2025Dismissed
Sonalin M. Sangma & Ors. Vs State Of Meghalaya Represented By The Commissioner & Secretary, Community & Rural Development Department, Government Of Meghalaya, Shillong & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0351
High Courts20 Jun 2025Disposed Of
Memory Timung Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0350
India Penal Code, 1860 - Section 354A(1)(i)(iv), 376(D), 365, 376(2)(j)(k)(1)Rights Of Person With Disabilities Act, 2016 - Section 92(b)
High Courts20 Jun 2025
Byrnihat Industries Association Vs Meghalaya State Electricity Regulatory Commission & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0347
High Courts19 Jun 2025Dismissed/ Disposed Of
Fulbidora Kharlyngdoh Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0343
High Courts19 Jun 2025Dismissed
Rohit Kumar Vs Union Of India & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0341
Assam Rifles Act, 2006 - Section 11(2), 62Assam Rifles Rule, 2010 - Rule 17, 25, 28(1), 29Assam Rifles Regulation, 2016 - Regulation 108
High Courts18 Jun 2025Dismissed
Lington D. Sangma & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0344
National Highway Act, 1956 - Section 3D(1)
High Courts17 Jun 2025
Pradip Kumar Shullet Vs Meghalaya Energy Corporation Limited & 2 Ors
Meghalaya High Court · (2025) 06 MEG CK 0339
High Courts16 Jun 2025
Dr. Madhurjya Bhattacharyya Vs Union Of India & 3 Ors.
Meghalaya High Court · (2025) 06 MEG CK 0334
High Courts13 Jun 2025
Nidala Iakai & 39 Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0331
High Courts13 Jun 2025Disposed Of
Rabindra Chandra Das Vs State Of Meghalaya
Meghalaya High Court · (2025) 06 MEG CK 0330
High Courts13 Jun 2025Disposed Of
Emlang Dkhar Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0329
High Courts13 Jun 2025Allowed
Sheldar Syiemlieh Vs State Of Meghalaya
Meghalaya High Court · (2025) 06 MEG CK 0328
Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4Juvenile Justice Rules, 2007 - Rule 12, 12(3)
High Courts06 Jun 2025Disposed Of
Reinu devi Vs Govind Upadhaya & Ors.
Meghalaya High Court · (2025) 06 MEG CK 0306
High Courts05 Jun 2025
Memory Timung Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2025) 06 MEG CK 0299
India Penal Code, 1860 - Section 354A(1)(i)(iv), 365, 376(D), 376(2)(j)(k)(l)Rights Of Persons With Disabilities Act, 2016 - Section 92(b)
High Courts04 Jun 2025Dismissed
Hambiwell Paliar Vs State Of Meghalaya Represented By Ld. Special Public Prosecutor. (POCSO) For The State.
Meghalaya High Court · (2025) 06 MEG CK 0303
India Penal Code, 1860 - Section 354, 376, 504, 506, 511Protection Of Children From Sexual Offences Act, 2012 - Section 7, 8, 30Code Of Criminal Procedure, 1973 - Section 161, 164, 313
High Courts30 May 2025Disposed Of
Rfn GD Wanbuddien Syngkli Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 05 MEG CK 0580
High Courts30 May 2025Disposed Of
Nehlang Rana Vs Jaintia Hills Autonomous District Council, Jowai & Ors.
Meghalaya High Court · (2025) 05 MEG CK 0576
Jaintia Hills Autonomous District (Establishment Of Elaka And Village And Election, Appointment, Powers, Functions And Jurisdiction Of Dolloi/Sirdar And Waheh Shnong) Act, 2015 - Section 23, 23(2)
High Courts27 May 2025Dismissed
Sapna Newar & Ors. Vs Nita Newar & Ors.
Meghalaya High Court · (2025) 05 MEG CK 0557
Code Of Civil Procedure, 1908 - Order 23 Rule 1, Order 23 Rule 1(5), Order 23 Rule 3
High Courts27 May 2025
Jayshree Jhunjhunwala Vs North Union Of India & Ors.
Meghalaya High Court · (2025) 05 MEG CK 0554
Meghalaya Goods And Services Tax act, 2022 - Section 73