High Courts12 Aug 2025Disposed Of
Tengrik M. Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0464
Protection Of Children From Sexual Offences Act, 2012 - Section 6
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 5 of 11
High Courts12 Aug 2025Disposed Of
Bharat Prasad Singh & Ors Vs Krishna Baruah @ Borooah & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0463
High Courts11 Aug 2025Disposed Of
Hima Nongwah Mawtamur Vs Khasi Hills Autonomous District Council, Represented By Its Secretary, East Khasi Hills, Meghalaya & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0459
Assam And Meghalaya Autonomous Districts (Constitution Of District Councils) Rules, 1951 - Rule 31
High Courts08 Aug 2025Disposed Of
Anowar Hussain Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0455
High Courts06 Aug 2025Disposed Of
Aniul Haque & Ors Vs Shillong Cantonment Board & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0448
High Courts05 Aug 2025Disposed Of
Helingstar Pyngrope Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0453
High Courts05 Aug 2025Disposed Of
Sutapa Chakravarty Vs Chief Commissioner Of Income Tax, Aayakar Bhawan 110 M.G.Road, Shillong - 793001 (Meghalaya) & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0452
High Courts05 Aug 2025Disposed Of
Kerlang Tariang & Ors Vs Ling Tariang And Others
Meghalaya High Court · (2025) 08 MEG CK 0451
High Courts05 Aug 2025Disposed Of
Aisha Khatoon @ Pahari Vs State Of Meghalaya
Meghalaya High Court · (2025) 08 MEG CK 0449
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(b), 27A, 37Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 - Section 3(1)
High Courts31 Jul 2025Disposed Of
Imzanur Hoque @ Sri. Sanidul @ Injamul Hoque & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0614
High Courts31 Jul 2025
M/s Gargya Autocity Pvt. Ltd. Vs Ramganjmandi Police Station & 3 Ors.
Meghalaya High Court · (2025) 07 MEG CK 0610
High Courts25 Jul 2025Dismissed
Rnb Carbide & Ferro Alloys Pvt. Ltd. & Ors. Vs Meghalaya Power Distribution Corporation Limited, Represented By Its Director, Lumjingshai Road, Shillong & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0600
Electricity Act, 2003 - Section 56
High Courts25 Jul 2025Disposed Of
Dorbar Shnong Of Sohkymphor Pohshnong, Elaka Shangpung, East Jaintia Hills District, Represented By Its Secretary Shnong. Vs Jaintia Hills Autonomous District Council, Jowai Represented By The Secretary, Executive Committee, Jaintia Hills Autonomous District Council, Jowai & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0599
High Courts22 Jul 2025
Geraldine G. Shabong Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0595
High Courts22 Jul 2025
Bappan Das Vs State Of Meghalaya
Meghalaya High Court · (2025) 07 MEG CK 0594
Protection Of Children From Sexual Offences Act, 2012 - Section 9 (p), 10
High Courts18 Jul 2025Disposed Of
Virender Singh Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0589
Code Of Criminal Procedure, 1973 - Section 320(8)India Penal Code, 1860 - Section 354
High Courts18 Jul 2025Dismissed
M/S Pioneer Carbide Pvt. Ltd. & Ors. Vs Meghalaya State Electricity Regulatory Commission & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0588
Electricity Act, 2003 - Section 111Code Of Civil Procedure, 1908 - Section 114Code Of Civil Procedure, 1908 - Order 47 Rule 1(a)
High Courts11 Jul 2025Disposed Of
Shito Pohshna Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0585
Protection Of Children From Sexual Offences Act, 2012 - Section 5(m)(n), 6, 35, 37Constitution Of India, 1950 - Article 21
High Courts11 Jul 2025Disposed Of
Dimchangchirim K. Sangma Vs Chano Ch. Sangma
Meghalaya High Court · (2025) 07 MEG CK 0581
High Courts11 Jul 2025Disposed Of
Abdul Mannaf Vs Garo Hills Autonomous District Council Represented By Its Secretary To The Executive Committee, Garo Hills Autonomous District Council, Tura & Ors.
Meghalaya High Court · (2025) 07 MEG CK 0575
Constitution Of India, 1950 - Article 311, 311(2)