High Courts26 Sept 2025Dismissed
Dr. Hamekisan Nongkynrih & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0648
Meghalaya Animal Husbandry And Veterinary Service Rules, 2000 - Rule 7, 7(5), 11
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 4 of 11
High Courts25 Sept 2025Disposed Of
Ardalin Thabah Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0647
High Courts25 Sept 2025Disposed Of
Birit Nongrum Vs State Of Meghalaya Represented By The Chief Secretary To The Govt. Of Meghalaya, Shillong & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0646
High Courts25 Sept 2025Disposed Of
Bisalone Laloo Vs State Of Meghalaya Represented By The Chief Secretary To The Govt. Of Meghalaya, Shillong & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0645
High Courts15 Sept 2025
Soki Rymbai Vs State Of Meghalaya
Meghalaya High Court · (2025) 09 MEG CK 0632
High Courts12 Sept 2025Disposed Of
Damanbha Ripnar & Ors. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0628
High Courts11 Sept 2025Disposed Of
Rahdor Thangkhiew Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0631
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 4, 11(v)Bhartiya Nyaya Sanhita, 2023 - Section 351(2)
High Courts10 Sept 2025Dismissed
Dr. Bela Keshan Vs North Eastern Hill University & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0624
Constitution Of India, 1950 - Article 12
High Courts10 Sept 2025Dismissed
Mahfuzar Rahman Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0623
High Courts09 Sept 2025Disposed Of
Stiat Sun Vs State Of Meghalaya
Meghalaya High Court · (2025) 09 MEG CK 0621
High Courts08 Sept 2025Disposed Of
Nishalson Tariang @ Jill Vs State of Meghalaya & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0619
India Penal Code, 1860 - Section 120B, 121A, 307, 324Unlawful Activities (Prevention) Act, 1967 - Section 10, 13, 16, 18, 43BExplosive Substances Act, 1908 - Section 3(a), 3(b), 5, 6
High Courts08 Sept 2025
Abdus Samad Sarkar Vs GHADC & 3 Ors.
Meghalaya High Court · (2025) 09 MEG CK 0618
High Courts03 Sept 2025Disposed Of
H. Kyntiewborlang Langstieh Vs Khasi Hills Autonomous District Council, Shillong & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0604
Khasi Hills Autonomous District (Nomination And Election Of The Lyngdoh, Myntri, Bakhraw And Rangbah Shnong And Administration Of Mawphlang Lyngdohship) Act, 2023 - Section 14(iv)
High Courts02 Sept 2025Disposed Of
Central Bureau Of Investigation Vs Prakash Kaur
Meghalaya High Court · (2025) 09 MEG CK 0606
Code Of Criminal Procedure, 1973 - Section 265India Penal Code, 1860 - Section 419, 420Prevention Of Corruption Act, 1988 - Section 13(2)
High Courts02 Sept 2025Disposed Of
Meghalaya Power Distribution Corporation Limited (MePDCL) Vs Phinik Mynsong & Ors.
Meghalaya High Court · (2025) 09 MEG CK 0605
High Courts30 Aug 2025Disposed Of
Kwenlin Sun Vs Khasi Hills Autonomous District Council, Shillong Represented By The Secretary To The Executive Committee, Khasi Hills Autonomous District Council, Shillong & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0491
Assam And Meghalaya Autonomous Districts (Constitution Of District Councils) Rules, 1951 - Rule 31
High Courts30 Aug 2025Disposed Of
Arbiangkam Kharsohmat Vs Commissioner and Secretary of Excise Government Of Meghalaya, Shillong. & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0490
Constitution Of India, 1950 - Article 142
High Courts29 Aug 2025Disposed Of
Abu Taher & Ors. Vs State Of Meghalaya
Meghalaya High Court · (2025) 08 MEG CK 0495
Bhartiya Nyaya Sanhita, 2023 - Section 103(2)
High Courts26 Aug 2025Disposed Of
Phuyosa Yobin Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0487
High Courts22 Aug 2025Disposed Of
Gouranga Debbarma Sub (GD) Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Home Affairs, Shillong & Ors.
Meghalaya High Court · (2025) 08 MEG CK 0477