High Courts01 Dec 2025Disposed Of
Michael Pariat Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1707
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 2 of 11
High Courts01 Dec 2025Disposed Of
Henjenson D.Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1706
Meghalaya Civil Service Pension Rules, 1983 - Rule 73
High Courts27 Nov 2025
David Das Vs State Of Meghalaya & Anr
Meghalaya High Court · (2025) 11 MEG CK 1826
High Courts26 Nov 2025Disposed Of
M/S Star Cement Meghalaya Ltd Vs Phon Syih
Meghalaya High Court · (2025) 11 MEG CK 1823
High Courts25 Nov 2025Disposed Of
Abu Tahirud Doza Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 11 MEG CK 1819
Guardian And Wards Act, 1890 - Section 9
High Courts25 Nov 2025Disposed Of
Victrolla K.Sangma Vs Jagdish Chelani
Meghalaya High Court · (2025) 11 MEG CK 1818
High Courts25 Nov 2025
Meghalaya Golf Promoters Society Vs Union Of India & Ors
Meghalaya High Court · (2025) 11 MEG CK 1817
High Courts25 Nov 2025
Mamota G. Sangma & 2 Ors Vs Kukila Marak
Meghalaya High Court · (2025) 11 MEG CK 1815
Garo Hills Autonomous District (Administration Of Justice) Rules, 1953 - Rule 30Constitution Of India, 1950 - Article 227
High Courts24 Nov 2025Allowed
Rakesh Chopra Vs Union Of India & Ors
Meghalaya High Court · (2025) 11 MEG CK 1812
High Courts24 Nov 2025Dismissed
Anarkali Vs State Of Meghalaya Through The Commissioner & Secretary, Community & Rural Development Department, Government Of Meghalaya, Shilong-793001 & Ors
Meghalaya High Court · (2025) 11 MEG CK 1811
High Courts24 Nov 2025Allowed
Niandro Syiemiong Vs Khasi Hills Autonomous District Council (KHADC) & Ors
Meghalaya High Court · (2025) 11 MEG CK 1810
Elaka Act, 1991 - Section 4Assam And Meghalaya Autonomous Districts (Constitution Of District Councils) Rules, 1951 - Rule 31, 31(1)Constitution Of India, 1950 - Article 227
High Courts14 Nov 2025Disposed Of
Adalin Lyngdoh Nonglait Alias Aidalin Lyngdoh Nonglait Vs Headman (Sordar) Of Mawlangren Village, Eastern West Khasi Hills District, Meghalaya & Ors
Meghalaya High Court · (2025) 11 MEG CK 1796
High Courts14 Nov 2025Disposed Of
Joel Singh Rynjah Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 11 MEG CK 1795
High Courts11 Nov 2025
Bishal Tham & Ors Vs Khasi Hills Autonomous District Council. Shillong & Ors
Meghalaya High Court · (2025) 11 MEG CK 1794
Khasi Hills Autonomous District (Nomination, Succession And Election Of Syiem, Deputy Syiem, Lyngskor, Bakhraw, Sordar Shnat Raid, Longsan Monsan Shnat Road, Rangbah Shnong Or Sordar Shnong And Administration Of Khyrim Syiemship), Act, 2024 - Section 21(3)
High Courts11 Nov 2025Disposed Of
Tel Lamare @ Telmi Lamare Vs State Of Meghalaya
Meghalaya High Court · (2025) 11 MEG CK 1793
High Courts11 Nov 2025Disposed Of
Rishan Pariat Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 11 MEG CK 1792
Meghalaya Excise Act, 1910 - Section 28Meghalaya Excise Rules, 1910 -Rule 191
High Courts10 Nov 2025
Yoolimon Sympli Vs Jerominus Sukhlain & Ors
Meghalaya High Court · (2025) 11 MEG CK 1790
High Courts10 Nov 2025Disposed Of
Shemphang Kharsati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 11 MEG CK 1789
Bharatiya Nagarik Suraksha Sanhita, (BNSS), 2023 - Section 163, 163(4)
High Courts04 Nov 2025
Lorina Jyrwa Nongsiej Vs Ibalari Lyngdoh
Meghalaya High Court · (2025) 11 MEG CK 1786
High Courts31 Oct 2025Disposed Of
Shanborlang Kurbah Vs Union Of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1280