High Courts31 Oct 2025Disposed Of
Abdus Sattar Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1279
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 3 of 11
High Courts30 Oct 2025Dismissed
M/s Mariem Commerce, Umbir, Ri-Bhoi District, Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1277
High Courts30 Oct 2025Disposed Of
Sdangki Myrphet Vs State Of Meghalaya
Meghalaya High Court · (2025) 10 MEG CK 1276
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 21(a), 21(b), 27, 27A, 64A
High Courts29 Oct 2025Disposed Of
Greneth M. Sangma Vs Union Of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1273
Aadhaar (Targeted Delivery Of Financial And Other Subsidies, Benefits And Services) Act, 2016 - Section 7
High Courts27 Oct 2025Disposed Of
Jesterwell Kharshandi Vs Collector, Ri-Bhoi District, Nongpoh, Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1272
Code Of Civil Procedure, 1908 - Section 115
High Courts24 Oct 2025
Edingson Khongnohbeh & Ors Vs Central Bureau Of Investigation Through The Head Of Branch, Anti-Corruption Branch Shillong
Meghalaya High Court · (2025) 10 MEG CK 1263
High Courts24 Oct 2025Disposed Of
Rohan Thakur Vs Union Of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1262
High Courts23 Oct 2025Allowed
Shambhu Sharma Vs Union Of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1268
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 - Section 9Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Rules, 2013 - Rule 7
High Courts23 Oct 2025Disposed Of
Apu Dey Vs Union Of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1267
High Courts23 Oct 2025Disposed Of
Teldaris Nongbri Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1266
High Courts22 Oct 2025
Marshall Biam Vs Administrative Head/Judicial Teshkar & 2 Ors.
Meghalaya High Court · (2025) 10 MEG CK 1256
Constitution Of India, 1950 - Article 226, 227
High Courts22 Oct 2025Disposed Of
Fozlu Rahman Vs Election Commission of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1254
High Courts22 Oct 2025Allowed
Dr. Hamekisan Nongkynrih & Ors. Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1253
High Courts17 Oct 2025Disposed Of
M/s Hariom Projects Pvt. Ltd. Vs Union of India & Ors
Meghalaya High Court · (2025) 10 MEG CK 1239
Arbitration And Conciliation Act, 1996 - Section 11, 11(a), 12(1)
High Courts17 Oct 2025Dismissed
Rajiv A. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1238
High Courts10 Oct 2025Dismissed
Ainal R. Marak & Ors. Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 10 MEG CK 1229
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 2(y), 447Indian Penal Code, 1860 - Section 34, 201, 299, 304, 503, 506
High Courts07 Oct 2025Disposed Of
Nirani Rabha Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2025) 10 MEG CK 1220
High Courts07 Oct 2025Allowed/ Disposed Of
BSCPL Infrastructure Limited Vs Addl. Chief Engineer, P.W.D. (Roads) Western Zone, Meghalaya-794001
Meghalaya High Court · (2025) 10 MEG CK 1219
Arbitration And Conciliation Act, 1996 - Section 29A(4)
High Courts26 Sept 2025
Satnam Global Infraprojects Corporation Ltd. Vs Meghalaya Power Distribution Corporation Ltd.
Meghalaya High Court · (2025) 09 MEG CK 0654