High Courts13 Jun 2013Dismissed
Champion R. Sangma Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 06 MEG CK 0003
COURT ARCHIVE
Meghalaya High Court judgments, 2013
42 judgments · page 2 of 3
High Courts12 Jun 2013
Ramesh Kumar Bawri Vs Wally Marbaniang and Others
Meghalaya High Court · (2013) 06 MEG CK 0001
High Courts06 Jun 2013Allowed
Shillong Muslim Union Vs Smt. Laila Rynthathiang and Another
Meghalaya High Court · (2013) 06 MEG CK 0002
High Courts31 May 2013Allowed
Union of India Vs Gideon Syiem
Meghalaya High Court · (2013) 05 MEG CK 0006
High Courts24 May 2013Allowed
Kingland Thongni Vs Khasi Hills Autonomous District Council and Others
Meghalaya High Court · (2013) 05 MEG CK 0005
High Courts23 May 2013
Kup Synrem, Sordar Rngi and Others Vs Trial Synrem and Others
Meghalaya High Court · (2013) 05 MEG CK 0002
High Courts22 May 2013
Champion R. Sangma Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 05 MEG CK 0010
High Courts15 May 2013Dismissed
Goma Chettri Vs Bhuban Chandra Sharma
Meghalaya High Court · (2013) 05 MEG CK 0009
High Courts14 May 2013
Superintendent of Police, Shillong Vs Shalak Nongrum
Meghalaya High Court · (2013) 05 MEG CK 0003
High Courts13 May 2013
Officer-in-Charge, Ampati Police Station and Another Vs Prohlad Hajong and Others
Meghalaya High Court · (2013) 05 MEG CK 0008
High Courts13 May 2013Dismissed
Arvind Kumar Singh Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 05 MEG CK 0007
High Courts07 May 2013
Satyanarayan Jiwan Ram and Others Vs Md. Illias and Others
Meghalaya High Court · (2013) 05 MEG CK 0001
High Courts06 May 2013Disposed Off
Shella Village Dorbar Vs Wallamphrang Lyngdoh Mawphlang
Meghalaya High Court · (2013) 05 MEG CK 0004
High Courts03 May 2013Dismissed
Tanbor Langbnang and Others Vs North Eastern Hill University and Others
Meghalaya High Court · (2013) 05 MEG CK 0011
High Courts30 Apr 2013Dismissed
Zaheer Ahmed Ghafoor Pariat and Another Vs State of Meghalaya
Meghalaya High Court · (2013) 04 MEG CK 0004
High Courts26 Apr 2013
Sabir (Md.) Vs Abdul Washid (Md.)
Meghalaya High Court · (2013) 04 MEG CK 0001
High Courts10 Apr 2013Allowed
Abdul Bari Vs Union of India and Others
Meghalaya High Court · (2013) 04 MEG CK 0008
High Courts10 Apr 2013Allowed
Hav/Ciph Abdul Bari (S/356033W) Vs Union of India and Others
Meghalaya High Court · (2013) 04 MEG CK 0003
High Courts09 Apr 2013Allowed
Aditya Geonka Vs State of Meghalaya and Another
Meghalaya High Court · (2013) 04 MEG CK 0005
High Courts08 Apr 2013
J.N. Bawri (Now Dead) Vs Union of India and Another
Meghalaya High Court · (2013) 04 MEG CK 0002