High Courts20 Mar 2023
In Re Suo Motu Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0065
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 8 of 10
High Courts17 Mar 2023
Sita Kaur Vs Union Of India & Ors
Meghalaya High Court · (2023) 03 MEG CK 0064
High Courts15 Mar 2023Disposed Of
Union Of India & Ors Vs Parbati Thapa
Meghalaya High Court · (2023) 03 MEG CK 0058
Constitution Of India, 1950 — Article 226
High Courts15 Mar 2023Dismissed
Griti Arengh Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0057
Code Of Criminal Procedure, 1973 — Section 173, 439Foreigners Act, 1946 — Section 14Indian Penal Code, 1860 — Section 177, 196, 198, 200, 279, 417, 427, 471, 474
High Courts14 Mar 2023Disposed Of
Zakir Hussain Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 03 MEG CK 0049
Indian Penal Code, 1860 — Section 34, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 5(g)(i), 6
High Courts14 Mar 2023Disposed Of
Akabor Rahman Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 03 MEG CK 0048
Indian Penal Code, 1860 — Section 34, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 5(g)(i), 6
High Courts14 Mar 2023Disposed Of
Monika Rani Choudhury Vs Garo Hills Autonomous District Council & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0047
High Courts14 Mar 2023Disposed Of
Belbelin Jyrwa & Ors Vs Managing Director, Meghalaya Cooperative Marketing & Consumer Federation & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0046
High Courts13 Mar 2023Disposed Of
Kamaraj JK Vs Union Of India & 5 Ors
Meghalaya High Court · (2023) 03 MEG CK 0044
High Courts13 Mar 2023
Shailendra Kumar Sharma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0040
High Courts13 Mar 2023
In Re: (Suo motu): Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0039
High Courts10 Mar 2023Allowed
Manik Dhar Vs Indian Overseas Bank & Anr
Meghalaya High Court · (2023) 03 MEG CK 0037
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19, 19(22), 25, 26, 27, 28, 29, 30Constitution Of India, 1950 — Article 227
High Courts10 Mar 2023Disposed Of
Habilaiahunlang Marwein Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0029
High Courts09 Mar 2023
Tennydard M. Marak & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0023
High Courts07 Mar 2023Disposed Of
M/s Rupa Engineering Works Vs Union Of India & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0021
Constitution Of India, 1950 — Article 226
High Courts07 Mar 2023Allowed
M/S East Jaintia Coke Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 03 MEG CK 0019
Water (Prevention And Control Of Pollution) Act, 1974 — Section 17(1)(n), 21, 25, 26, 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 17(1)(h), 21, 21(5)(v), 25, 31AConstitution Of India, 1950 — Article 226
High Courts06 Mar 2023Dismissed
Md. Shahbaz Qureshi & Anr. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0016
Waqf Act, 1995 — Section 3(k)(i), 3(k)(ii), 14, 22, 32, 70
High Courts03 Mar 2023
Akabor Rahman Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 03 MEG CK 0003
Indian Penal Code, 1860 — Section 34, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 5(g)(i), 6
High Courts03 Mar 2023
Lowingstone Suchiang Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0002
Indian Penal Code, 1860 — Section 34, 145, 307, 506Mines And Mineral (Development And Regulation) Act, 1957 — Section 21(1)
High Courts03 Mar 2023
Meshwa Dkhar Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0001
Indian Penal Code, 1860 — Section 34, 145, 307, 506Mines And Mineral (Development And Regulation) Act, 1957 — Section 21(1)