High Courts17 Apr 2023
Iarapborlang Chyne Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 04 MEG CK 0035
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 7 of 10
High Courts12 Apr 2023
In Re: (Suo Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs
Meghalaya High Court · (2023) 04 MEG CK 0022
Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1A), 30B
High Courts11 Apr 2023Dismissed
Honil Marak & Anr. Vs State Of Meghalaya & 2 Ors.
Meghalaya High Court · (2023) 04 MEG CK 0020
Code Of Criminal Procedure, 1973 — Section 164, 482Protection Of Children From Sexual Offences Act, 2012 — Section 5, 5(l), 6, 17, 42AChild Marriage Restraint Act, 1929 — Section 11
High Courts11 Apr 2023Disposed Of
C/362574N WO/(Clerk) Prem Singh Rauthan Vs Union Of India & Ors
Meghalaya High Court · (2023) 04 MEG CK 0016
High Courts06 Apr 2023Disposed Of
Amit Kumar Shah Vs Parvez Sharif
Meghalaya High Court · (2023) 04 MEG CK 0004
Meghalaya Urban Areas Rent Control Act, 1972 — Section 6, 7, 7(1), 7(2), 8Code Of Civil Procedure, 1908 — Section 94, 151Constitution Of India, 1950 — Article 227
High Courts03 Apr 2023Dismissed
Greneth M. Sangma Vs Union Of India & Ors
Meghalaya High Court · (2023) 04 MEG CK 0003
High Courts31 Mar 2023Disposed Of
Steid Dkhar Vs Registrar-General, High Court Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0089
High Courts31 Mar 2023Disposed Of
Throt Nongrum & Ors Vs Khasi Hills Autonomous District Council & Ors
Meghalaya High Court · (2023) 03 MEG CK 0087
High Courts31 Mar 2023
Kynjaimon Amse Vs National Highways Authority Of India (NHAI) & Ors
Meghalaya High Court · (2023) 03 MEG CK 0085
High Courts31 Mar 2023
Tennydard M. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0084
High Courts31 Mar 2023Disposed Of
Regina Lamare Vs Khasi Hills Autonomous District Council & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0083
Constitution Of India, 1950 — Article 226
High Courts31 Mar 2023Disposed Of
Bijoy Saha & Ors Vs State Of Meghalaya
Meghalaya High Court · (2023) 03 MEG CK 0082
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 25, 29, 37, 37(b)Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Mar 2023
Krishan Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0079
High Courts29 Mar 2023Disposed Of
Chairman Coal India Limited & Ors Vs Star Cement Limited
Meghalaya High Court · (2023) 03 MEG CK 0078
Constitution Of India, 1950 — Article 226
High Courts24 Mar 2023Disposed Of
Saket S. Gokhale Vs Election Commission Of India & Ors
Meghalaya High Court · (2023) 03 MEG CK 0075
High Courts24 Mar 2023Allowed
M/s Porla Ply Products Vs Union Of India & Ors
Meghalaya High Court · (2023) 03 MEG CK 0074
High Courts24 Mar 2023
Arnold G Momin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0073
High Courts23 Mar 2023Disposed Of/ Dismissed
Sachin Kumar Vs Union Of India & Ors
Meghalaya High Court · (2023) 03 MEG CK 0076
High Courts23 Mar 2023
Champer M. Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 03 MEG CK 0072
High Courts22 Mar 2023Disposed Of
No. JC-103588M, Naib Subedar/GD Girish Chandra Papnee Vs Union Of India & Ors
Meghalaya High Court · (2023) 03 MEG CK 0068