High Courts31 May 2023
Dorothy Marbaniang Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 05 MEG CK 0098
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 5 of 10
High Courts30 May 2023
State Of Meghalaya Vs J.M. Pariat & Anr.
Meghalaya High Court · (2023) 05 MEG CK 0094
High Courts30 May 2023Disposed Of
North Eastern Electric Power Corporation Limited & Ors. Vs M/s Patel Engineering Limited & Ors
Meghalaya High Court · (2023) 05 MEG CK 0091
Arbitration And Conciliation (Amendment) Act, 2015 — Section 26Arbitration And Conciliation Act, 1996 — Section 11, 28(3), 31, 31(3), 31(7), 31(7)(b), 33, 34, 34(2A), 37, 87Industrial Disputes Act, 1947 — Section 10A
High Courts29 May 2023
Kaustav Paul Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0088
High Courts26 May 2023Disposed Of
Gau Gyan Foundation Vs Union Of India & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0083
High Courts25 May 2023
In Re: (Suo Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs
Meghalaya High Court · (2023) 05 MEG CK 0078
High Courts25 May 2023Allowed
Md Shahbaz Qureshi & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0076
Constitution Of India, 1950 — Article 226
High Courts24 May 2023Disposed Of
Kamini Modak Vs Garo Hills Autonomous District Council & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0073
High Courts22 May 2023Disposed Of
State Of Meghalaya Vs Nurul Amin & Anr.
Meghalaya High Court · (2023) 05 MEG CK 0068
High Courts22 May 2023
M/s North Eastern Information Technology Consultancy Services Private Limited Vs Union Of India & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0066
Constitution Of India, 1950 — Article 226
High Courts22 May 2023
Synjuk Ki Waheh Shnong Jowai & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0063
High Courts15 May 2023
In Re: (Suo Motu): Illegal Mining Of Coal In The State Of Meghalaya Vs
Meghalaya High Court · (2023) 05 MEG CK 0060
High Courts12 May 2023Disposed Of
A.H. Hazarika Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0056
High Courts12 May 2023
Samrat Inder Singh Vs Union Of India & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0055
High Courts11 May 2023
Philip Khrawbok Shati Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0048
High Courts10 May 2023
CMJ University Vs University Grant Commission
Meghalaya High Court · (2023) 05 MEG CK 0047
High Courts10 May 2023
Yangam Konyak Vs State Of Meghalaya
Meghalaya High Court · (2023) 05 MEG CK 0046
High Courts08 May 2023
Alok Kumar Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 05 MEG CK 0038
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 May 2023
Ragini Agarwal Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 05 MEG CK 0037
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 May 2023
Rohit Kumar Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 05 MEG CK 0036
Code Of Criminal Procedure, 1973 — Section 482