High Courts05 May 2023Disposed Of
Joginder Singh Vs Union Of India & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0029
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 6 of 10
High Courts05 May 2023Dismissed
Leequa Mukhim Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0028
Constitution Of India, 1950 — Article 226
High Courts05 May 2023Disposed Of
Barun Gattani Vs Wanpynsuk Passah
Meghalaya High Court · (2023) 05 MEG CK 0027
High Courts05 May 2023
Flaming B. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0026
High Courts04 May 2023
Riewad Vicharwant Warjri & Anr. Vs State Of Meghalaya & 7 Ors.
Meghalaya High Court · (2023) 05 MEG CK 0023
High Courts04 May 2023Disposed Of
Damut Bang & Ors Vs State Of Meghalaya
Meghalaya High Court · (2023) 05 MEG CK 0021
Indian Penal Code, 1860 — Section 34, 307, 506
High Courts03 May 2023
In Re Suo Motu Custodial Violence And Other Matters Relating To Prison Conditions Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0017
High Courts03 May 2023
Tennydard M. Marak Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 05 MEG CK 0016
Motor Vehicles Act, 1988 — Section 194
High Courts03 May 2023Disposed Of
Abdul Kalam Sk Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 05 MEG CK 0015
Indian Penal Code, 1860 — Section 34, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 5(g)(i), 6
High Courts02 May 2023
Champer M. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 05 MEG CK 0010
High Courts01 May 2023Disposed Of
Gaisinglung Meiringmei Vs National Investigation Agency (NIA)
Meghalaya High Court · (2023) 05 MEG CK 0003
High Courts01 May 2023Disposed Of
N. Pulei Konyak Vs Union Of India & Ors
Meghalaya High Court · (2023) 05 MEG CK 0002
Assam Rifles Act, 2006 — Section 11(2)
High Courts01 May 2023Dismissed
Nikson Nongrum Vs Union Of India & Ors
Meghalaya High Court · (2023) 05 MEG CK 0001
Arbitration And Conciliation Act, 1996 — Section 34
High Courts28 Apr 2023Disposed Of
Sumit Kumar Jain Bohra Vs State Of Meghalaya
Meghalaya High Court · (2023) 04 MEG CK 0064
Indian Penal Code, 1860 — Section 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts28 Apr 2023Disposed Of
Waliul Islam Vs State Of Meghalaya
Meghalaya High Court · (2023) 04 MEG CK 0063
Indian Penal Code, 1860 — Section 34, 395, 397Code Of Criminal Procedure, 1973 — Section 161, 438
High Courts21 Apr 2023Disposed Of
Tony T.C. Marak Vs State Of Meghalaya & 5 Ors.
Meghalaya High Court · (2023) 04 MEG CK 0051
Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(2)Code Of Criminal Procedure, 1973 — Section 227, 362, 397, 403, 482Indian Penal Code, 1860 — Section 409
High Courts21 Apr 2023
Maya Devi Vs Union Of India & Ors.
Meghalaya High Court · (2023) 04 MEG CK 0050
High Courts21 Apr 2023
Ranabir Choudhury Vs Prabhashini Dutta & Anr.
Meghalaya High Court · (2023) 04 MEG CK 0048
High Courts18 Apr 2023
Ashwin Patti Vs Union Of India & Ors.
Meghalaya High Court · (2023) 04 MEG CK 0038
Border Security Force Rules, 1969 — Rule 129
High Courts17 Apr 2023
Philip Khrawbok Shati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 04 MEG CK 0039