High Courts25 Jul 2023Dismissed
Amrit Mandal Vs State Of Meghalaya
Meghalaya High Court · (2023) 07 MEG CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 29
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 4 of 10
High Courts24 Jul 2023
Philip Khrawbok Shati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 07 MEG CK 0032
High Courts20 Jul 2023Dismissed/ Disposed Of
Shillong Recreation Ground Trust & Ors Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 07 MEG CK 0022
Constitution Of India, 1950 — Article 226, 296
High Courts19 Jul 2023
Kynjaimon Amse Vs National Highways Authority Of India (NHAI) & Ors.
Meghalaya High Court · (2023) 07 MEG CK 0026
High Courts19 Jul 2023
In Re: Cleanliness Of Umiam Lake Vs State Of Meghalaya
Meghalaya High Court · (2023) 07 MEG CK 0025
High Courts19 Jul 2023Disposed Of
Adarsh Saraswati Mahila Shiksha And Gramin Vikas Samiti Vs State Of Manipur & Ors
Meghalaya High Court · (2023) 07 MEG CK 0023
Constitution Of India, 1950 — Article 226
High Courts12 Jul 2023
Dorothy Marbaniang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 07 MEG CK 0012
High Courts10 Jul 2023
A.H. Hazarika Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 07 MEG CK 0010
High Courts05 Jul 2023
Flaming B. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 07 MEG CK 0004
High Courts21 Jun 2023
Kynjaimon Amse Vs National Highway Authority Of India (NHAI) & Ors
Meghalaya High Court · (2023) 06 MEG CK 0028
High Courts20 Jun 2023Allowed
Dil Kumari Chettri Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 06 MEG CK 0024
High Courts15 Jun 2023Disposed Of
Nazma Bibi Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 06 MEG CK 0019
High Courts05 Jun 2023Disposed Of
Donbok Buam & 2 Ors. Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 06 MEG CK 0007
Indian Penal Code, 1860 — Section 34, 323, 427, 506Code Of Criminal Procedure, 1973 — Section 161, 173, 389(3), 397, 401
High Courts05 Jun 2023
Kynjaimon Amse Vs National Highway Authority Of India (NHAI) & Ors
Meghalaya High Court · (2023) 06 MEG CK 0006
High Courts05 Jun 2023
Ibringstar Mawlong Vs State Of Meghalaya & 5 Ors
Meghalaya High Court · (2023) 06 MEG CK 0005
High Courts05 Jun 2023Disposed Of
North Eastern Hill University & Ors Vs Dwijen Sharma & Ors.
Meghalaya High Court · (2023) 06 MEG CK 0002
High Courts01 Jun 2023
Champer M. Sangma Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 06 MEG CK 0017
High Courts01 Jun 2023
Thomas Passah Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 06 MEG CK 0016
High Courts01 Jun 2023
Daisy Flora Marbaniang Vs State Of Meghalaya & 4 Ors.
Meghalaya High Court · (2023) 06 MEG CK 0015