High Courts13 Oct 2023
State Of Meghalaya & Anr Vs Kimfa S. Marbaniang & Ors
Meghalaya High Court · (2023) 10 MEG CK 0013
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 2 of 10
High Courts29 Sept 2023
State Of Meghalaya & Ors Vs Harijan Panchayat Committee & Ors
Meghalaya High Court · (2023) 09 MEG CK 0045
Constitution Of India, 1950 — Article 226
High Courts28 Sept 2023Disposed Of
Mahin Mebanjop Sten Vs State Of Meghalaya & 3 Ors
Meghalaya High Court · (2023) 09 MEG CK 0046
Code Of Criminal Procedure, 1973 — Section 161, 438Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(j)(ii), 6
High Courts28 Sept 2023
Kynjaimon Amse Vs National Highways Authority Of India (NHAI) & 3 Ors
Meghalaya High Court · (2023) 09 MEG CK 0043
High Courts22 Sept 2023
Re � Seng Khasi Hima Crematorium Vs State Of Meghalaya
Meghalaya High Court · (2023) 09 MEG CK 0033
High Courts21 Sept 2023Allowed/ Disposed Of
Dr. Dinesh Bhatia Vs Vice Chancellor, North Eastern Hill University & Anr
Meghalaya High Court · (2023) 09 MEG CK 0029
Constitution Of India, 1950 — Article 12
High Courts15 Sept 2023Disposed Of
Ravinder Kumar Duggal Represented By Shri Tapash Kumar Gupta Vs Union Of India & Ors.
Meghalaya High Court · (2023) 09 MEG CK 0025
Constitution Of India, 1950 — Article 227
High Courts06 Sept 2023
Mithan Sarkar Vs State Of Meghalaya
Meghalaya High Court · (2023) 09 MEG CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 27(A), 29
High Courts06 Sept 2023
Narayan Sarkar Vs State Of Meghalaya
Meghalaya High Court · (2023) 09 MEG CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 27(A), 29
High Courts06 Sept 2023
Swarnajit Sarkar Vs State Of Meghalaya
Meghalaya High Court · (2023) 09 MEG CK 0015
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 27(A), 29
High Courts06 Sept 2023
Subrata Sarkar Vs State Of Meghalaya
Meghalaya High Court · (2023) 09 MEG CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 27(A), 29
High Courts06 Sept 2023
Isalauddin Ahmed Vs State Of Meghalaya & Anr
Meghalaya High Court · (2023) 09 MEG CK 0013
High Courts06 Sept 2023
Mighter Marwein Vs State Of Meghalaya & 2 Ors.
Meghalaya High Court · (2023) 09 MEG CK 0012
High Courts04 Sept 2023Disposed Of
Ajay Thapa Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 09 MEG CK 0010
High Courts04 Sept 2023
Langpoklakpam Kamal & Anr Vs State Of Manipur & Ors
Meghalaya High Court · (2023) 09 MEG CK 0003
High Courts01 Sept 2023Disposed Of
Sumit Kumar Aggarwal Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 09 MEG CK 0001
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 120B, 188, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(1), 21(1)
High Courts24 Aug 2023Disposed Of
Siddiqui Ali Vs State Of Meghalaya
Meghalaya High Court · (2023) 08 MEG CK 0063
Indian Penal Code, 1860 — Section 34, 395, 397
High Courts21 Aug 2023
A.H. Hazarika Vs State Of Meghalaya & 6 Ors
Meghalaya High Court · (2023) 08 MEG CK 0049
High Courts21 Aug 2023
In Re Suo Motu Custodial Violence & Other Matters Relating To Prison Conditions Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 08 MEG CK 0048
High Courts18 Aug 2023Dismissed
Hemon R. Marak & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 08 MEG CK 0041
Meghalaya Civil Task Force, Act, 1974 — Section 4