High Courts01 Mar 2023
In Re Suo Motu Custodial Violence And Other Matters Relating To Prison Conditions Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 03 MEG CK 0005
COURT ARCHIVE
Meghalaya High Court judgments, 2023
190 judgments · page 9 of 10
High Courts21 Feb 2023Disposed Of
Gaya Prasad Vs Union Of India & Ors
Meghalaya High Court · (2023) 02 MEG CK 0066
Constitution Of India, 1950 — Article 32
High Courts20 Feb 2023
Synjuk ki waheh shnong Jowai & Ors. Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 02 MEG CK 0058
High Courts17 Feb 2023Dismissed
Union Of India & Anr Vs Meenakshi Devi & Ors
Meghalaya High Court · (2023) 02 MEG CK 0062
High Courts15 Feb 2023Dismissed/ Disposed Of
Niandro Syiemiong Vs Colonel Syiemlieh
Meghalaya High Court · (2023) 02 MEG CK 0053
High Courts15 Feb 2023Disposed Of
Alban Fredrick Syiem & 2 Ors. Vs Khasi Hills Autonomous District Council & Ors.
Meghalaya High Court · (2023) 02 MEG CK 0050
High Courts15 Feb 2023Disposed Of
Chairman/Rangbah Shnong Laitumkhrah Dorbar Shnong & Anr. Vs Philamon Mawrie & Ors.
Meghalaya High Court · (2023) 02 MEG CK 0049
Constitution Of India, 1950 — Article 226, 226(3)
High Courts10 Feb 2023Disposed Of
Betty N. Marak Vs State Of Meghalaya
Meghalaya High Court · (2023) 02 MEG CK 0033
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 323
High Courts10 Feb 2023Disposed Of
Tobias R. Marak Vs State Of Meghalaya
Meghalaya High Court · (2023) 02 MEG CK 0032
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 323
High Courts10 Feb 2023
Arnold G. Momin Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 02 MEG CK 0028
High Courts10 Feb 2023Disposed Of
T. Pathaw Vs Inspector Of Police, CBI & Anr.
Meghalaya High Court · (2023) 02 MEG CK 0026
Indian Penal Code, 1860 — Section 120(B), 405, 406, 415, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 173
High Courts09 Feb 2023Dismissed
Jerang A. Sangma Vs Inspector General Of Police & Ors.
Meghalaya High Court · (2023) 02 MEG CK 0034
Indian Penal Code, 1860 — Section 34, 172(12)20, 188, 304, 323, 324, 326, 341, 353, 354, 365, 379, 380, 384, 392, 397, 409, 427, 447, 506, 507, 511Foreigners Act, 1946 — Section 14Meghalaya Civil Services (Conduct) Rules, 2019 — Rule 3, 3A, 3B
High Courts08 Feb 2023Disposed Of
In Re District Jail At Shillong & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 02 MEG CK 0041
High Courts06 Feb 2023
Kaustav Paul Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 02 MEG CK 0017
High Courts06 Feb 2023Disposed Of
In Re Suo Motu Cognizance Of Deficiencies In Health Services In The State Of Meghalaya & Ors. Vs Union Of India & Ors
Meghalaya High Court · (2023) 02 MEG CK 0016
High Courts03 Feb 2023
Kynjaimon Amse Vs National Highway Authority Of India (NHAI) & Ors
Meghalaya High Court · (2023) 02 MEG CK 0013
High Courts02 Feb 2023
Apchendro M. Marak Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2023) 02 MEG CK 0008
High Courts02 Feb 2023
In Re Cleanliness Of Umiam Lake Vs State Of Meghalaya & Ors
Meghalaya High Court · (2023) 02 MEG CK 0004
High Courts31 Jan 2023Disposed Of
Shanti Devi Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 01 MEG CK 0029
High Courts31 Jan 2023Disposed Of
Soma Joshi Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2023) 01 MEG CK 0028