High Courts30 May 2022Disposed Of
Larry Cooper Pajat & Anr Vs Meghalaya State Pollution Control Board & Anr
Meghalaya High Court · (2022) 05 MEG CK 0066
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 8 of 11
High Courts30 May 2022Disposed Of
Church Of God L.P. School Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0065
High Courts27 May 2022Disposed Of
Hirabell N. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0064
High Courts24 May 2022
Registrar General, High Court Of Meghalaya, Shillong Vs State Of Meghalaya
Meghalaya High Court · (2022) 05 MEG CK 0060
High Courts24 May 2022
In Re Suo Motu Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2022) 05 MEG CK 0059
High Courts24 May 2022
Starly Moon Phawa Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0058
High Courts23 May 2022Dismissed
George Kazi Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 05 MEG CK 0055
Constitution Of India, 1950 — Article 226
High Courts20 May 2022Disposed Of
Bhaskar Jyoti Goswami Vs President/Managing Director Ford India Pvt. Ltd. & Ors
Meghalaya High Court · (2022) 05 MEG CK 0056
Consumer Protection Act, 1986 — Section 15Constitution Of India, 1950 — Article 227
High Courts20 May 2022Dismissed
Sheila Margaret Sootinck Vs Meghalaya Transport Corporation & Ors
Meghalaya High Court · (2022) 05 MEG CK 0054
Meghalaya Public Premises (Eviction Of Unauthorized Occupants) Act, 1980 — Section 3(1)Constitution Of India, 1950 — Article 226
High Courts20 May 2022
Synjuk Ki Waheh Shnong Jowai Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0052
High Courts20 May 2022
Gau Gyan Foundation Vs Union Of India & 8 Ors
Meghalaya High Court · (2022) 05 MEG CK 0051
Central Motor Vehicle Rules, 1989 — Rule 125E
High Courts20 May 2022Disposed Of
Jasmine Bonny Agitok Sangma Vs Union Of India & Ors
Meghalaya High Court · (2022) 05 MEG CK 0050
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts19 May 2022Dismissed
Commissioner Of Goods And Services Tax Vs M/s Amrit Cement Limited
Meghalaya High Court · (2022) 05 MEG CK 0048
Central Goods And Services Tax Act, 2017 — Section 2(48), 140, 140(1), 140(5), 174Finance Act, 1994 — Section 66, 66B, 70Central Goods And Services Tax Rules, 2017 — Rule 117
High Courts19 May 2022Disposed Of
Sushil Narayan Chaudhary Vs Union Of India & Ors
Meghalaya High Court · (2022) 05 MEG CK 0047
Central Civil Service (Pension) Rules, 1972 — Rule 48(1)(b)
High Courts19 May 2022Disposed Of
Sarita Kharkongor Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0046
High Courts18 May 2022Partly Allowed/ Disposed Of
Shanborlang Nongdkhar Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0053
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 9, 9(l), 9(m), 10, 29Indian Penal Code, 1860 — Section 375, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts17 May 2022Disposed Of
Mentilla B. Marak & Anr Vs G.H.A.D.C. & Ors
Meghalaya High Court · (2022) 05 MEG CK 0045
High Courts13 May 2022Disposed Of
Ninalish R. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 05 MEG CK 0039
High Courts13 May 2022
Synjuk Ki Waheh Shnong Jowai & Ors Vs State Of Meghalaya & 5 Ors
Meghalaya High Court · (2022) 05 MEG CK 0038
High Courts13 May 2022Allowed
Waskuruni Miah Vs State Of Meghalaya & 3 Ors
Meghalaya High Court · (2022) 05 MEG CK 0037