High Courts13 Jul 2022Disposed Of
Jeffredy Langbang Vs State Of Meghalaya & 2 Ors
Meghalaya High Court · (2022) 07 MEG CK 0026
Indian Penal Code, 1860 — Section 304A, 337Code Of Criminal Procedure, 1973 — Section 320, 482
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 6 of 11
High Courts13 Jul 2022Disposed Of
Hunmon Rangad Vs Surindra Kumar
Meghalaya High Court · (2022) 07 MEG CK 0024
Contempt Of Courts Act, 1971 — Section 2, 10, 12Banking Regulation Act, 1949 — Section 45ZA, 45ZA(1), 45ZA(2)
High Courts11 Jul 2022Dismissed
Heron Roy Manner & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0016
Meghalaya (Taking Over Of The District Council Lower Primary Schools) Act, 1993 — Section 1(2), 2, 2(d), 3, 3(2)(a), 3(2)(b), 3(3), 4Constitution Of India, 1950 — Article 14
High Courts11 Jul 2022Disposed Of
Munna & Anr Vs Union of India & Ors
Meghalaya High Court · (2022) 07 MEG CK 0015
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(1), 48(1)(b)Assam Rifles Rules, 2010 — Rule 26, 26(3)
High Courts11 Jul 2022
Emilianda Nikhla Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0011
High Courts11 Jul 2022
Registrar General, High Court Of Meghalaya & Ors Vs State Of Meghalaya
Meghalaya High Court · (2022) 07 MEG CK 0010
High Courts04 Jul 2022Partly Allowed
Albad Phawa Vs State Of Meghalaya
Meghalaya High Court · (2022) 07 MEG CK 0003
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts01 Jul 2022
Philip Khrawbok Shati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0002
High Courts30 Jun 2022Disposed Of
Darius Marwein Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 06 MEG CK 0073
Indian Penal Code, 1860 — Section 302
High Courts29 Jun 2022
Arnold G Momin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 06 MEG CK 0068
High Courts28 Jun 2022Disposed Of
Bernadeth S. Sangma & Anr Vs G.H.A.D.C. & 3 Ors
Meghalaya High Court · (2022) 06 MEG CK 0066
Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 — Section 8
High Courts27 Jun 2022
In Re Cleanliness Of Umiam Lake Vs State Of Meghalaya
Meghalaya High Court · (2022) 06 MEG CK 0063
High Courts27 Jun 2022Disposed Of
Sarabjeet Kaur Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 06 MEG CK 0059
High Courts24 Jun 2022
A.H. Hazarika Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 06 MEG CK 0056
High Courts24 Jun 2022Disposed Of
Bankyrshanlang Jana Nongbet Vs State Of Meghalaya & 2 Ors
Meghalaya High Court · (2022) 06 MEG CK 0055
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 420, 468
High Courts24 Jun 2022Disposed Of
JUD Cements Ltd. Vs Meghalaya Power Distribution Company Ltd. & Ors
Meghalaya High Court · (2022) 06 MEG CK 0054
High Courts23 Jun 2022Disposed Of
Stimbirth T. Sangma Vs State Of Meghalaya & 3 Ors
Meghalaya High Court · (2022) 06 MEG CK 0058
Indian Penal Code, 1860 — Section 320, 326Code Of Criminal Procedure, 1973 — Section 438
High Courts23 Jun 2022Disposed Of
Ariqul Hoque Azad Vs State of Meghalaya & Anr
Meghalaya High Court · (2022) 06 MEG CK 0057
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts23 Jun 2022
Lawyerson War Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 06 MEG CK 0051
High Courts21 Jun 2022
In Re Suo Motu Illegal Mining Of Coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2022) 06 MEG CK 0050