High Courts17 Aug 2022
Philip Khrawbok Shati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0037
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 5 of 11
High Courts16 Aug 2022Disposed Of
Danme N. Sangma Vs Pinthu N. Marak
Meghalaya High Court · (2022) 08 MEG CK 0034
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts16 Aug 2022Disposed Of
Sudhan Mohora Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0033
High Courts12 Aug 2022Allowed
Iohlang Sutnga Vs District Collector, West Jaintia Hills District &Anr
Meghalaya High Court · (2022) 08 MEG CK 0031
Land Acquisition Act, 1894 — Section 4, 18, 53Limitation Act, 1963 — Section 3, 12, 20, 21, 22, 23, 23(1), 24, 26, 26(2)Code Of Civil Procedure, 1908 — Section 2(2), 2(9)
High Courts12 Aug 2022Allowed
Iohlang Sutnga Vs District Collector, West Jaintia Hills District & Anr
Meghalaya High Court · (2022) 08 MEG CK 0027
Land Acquisition Act, 1894 — Section 4, 12, 18, 20, 21, 22, 23, 23(1), 24, 26, 53Limitation Act, 1963 — Section 3, 26(2)Code Of Civil Procedure, 1908 — Section 2(2), 2(9)
High Courts10 Aug 2022Disposed Of
Mahabir Prasad Agarwala Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0025
Arbitration And Conciliation Act, 1996 — Section 11
High Courts05 Aug 2022Dismissed
Nonickha D. Momin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0011
Indian Penal Code, 1860 — Section 34, 447, 448, 506Code Of Criminal Procedure, 1973 — Section 41A, 161, 164
High Courts05 Aug 2022Disposed Of
Menuranjan Ch. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0010
High Courts04 Aug 2022
Champer M. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 08 MEG CK 0008
High Courts01 Aug 2022Disposed Of
Sai Prakash Alloys Pvt. Ltd. Vs Meghalaya Power Distribution Corporation Ltd.
Meghalaya High Court · (2022) 08 MEG CK 0004
Meghalaya State Electricity Regulatory Commission (Redressal Of Grievances) Regulations, 2007 — Regulation 10
High Courts29 Jul 2022
Rukma Sen Vs Union Of India & Ors
Meghalaya High Court · (2022) 07 MEG CK 0055
Income Tax Act, 1961 — Section 148
High Courts28 Jul 2022
Mayur Hussain Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0054
High Courts27 Jul 2022
Arnold G Momin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0053
High Courts27 Jul 2022Dismissed/ Disposed Of
Sobina Yasmin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0052
High Courts26 Jul 2022Dismissed
Nirmalya Bhattacharjee Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0050
Constitution Of India, 1950 — Article 12, 14, 16
High Courts22 Jul 2022Disposed Of
Kazi Sujauddaula Vs Secretary Mahendraganj Cooperative Society
Meghalaya High Court · (2022) 07 MEG CK 0047
Code Of Criminal Procedure, 1973 — Section 133
High Courts22 Jul 2022Dismissed
Dhirendra Singh Jadon Vs Union Of India & Ors
Meghalaya High Court · (2022) 07 MEG CK 0046
High Courts22 Jul 2022
A.H. Hazarika Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0045
High Courts19 Jul 2022
Champer M. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 07 MEG CK 0037
High Courts15 Jul 2022Dismissed
Rupak Paul Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 07 MEG CK 0028
Indian Penal Code, 1860 — Section 376, 376AB, 376DA, 376DB, 376(3), 506, 509Code Of Criminal Procedure, 1973 — Section 164, 437(3), 438