High Courts02 May 2022
Tennydard M. Marak & Ors Vs State Of Meghalaya & 12 Ors
Meghalaya High Court · (2022) 05 MEG CK 0003
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 10 of 11
High Courts27 Apr 2022Disposed Of
Golam Hashan & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 04 MEG CK 0028
High Courts27 Apr 2022Disposed Of
Meera R. Marak Vs Robert Marbaniang
Meghalaya High Court · (2022) 04 MEG CK 0027
Constitution Of India, 1950 — Article 226
High Courts27 Apr 2022Dismissed
M/S BSC-C And C JV Vs Chief Engineer, PWD, National Highways
Meghalaya High Court · (2022) 04 MEG CK 0025
High Courts18 Apr 2022Disposed Of
Jaguar Overseas Limited Vs Union Of India & Anr
Meghalaya High Court · (2022) 04 MEG CK 0020
Arbitration And Conciliation Act, 1996 — Section 12(1)(a), 12(5)
High Courts13 Apr 2022Disposed Of
Anamika Dutta Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 04 MEG CK 0017
High Courts13 Apr 2022
In Re Suo Motu Custodial Violence & Other Matters Relating To Prison Conditions Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 04 MEG CK 0015
High Courts08 Apr 2022Disposed Of
Ganasindhu Nandy Vs North Eastern Electric Power Corporation Limited & Ors
Meghalaya High Court · (2022) 04 MEG CK 0009
High Courts06 Apr 2022
Khun Kur Longtrai Lai Kynthei Represented By Its General Secretary & Anr Vs Khasi Hills Autonomous District Council Represented By Its Secretary & Ors
Meghalaya High Court · (2022) 04 MEG CK 0007
High Courts05 Apr 2022Disposed Of
Lakilda R. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 04 MEG CK 0008
High Courts01 Apr 2022Disposed Of
Beronika Syiemlieh & 8 Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 04 MEG CK 0001
High Courts30 Mar 2022Dismissed
K.P. Mohanta Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 03 MEG CK 0044
Payment Of Gratuity Act, 1972 — Section 14Constitution Of India, 1950 — Article 226
High Courts30 Mar 2022Disposed Of
Dr. Philamon Nongbet Vs Union Of India & Ors
Meghalaya High Court · (2022) 03 MEG CK 0043
Land Acquisition Act, 1894 — Section 6
High Courts30 Mar 2022
In Re Suo Motu Cognizance Of Deficiencies In Health Services In The State Of Meghalaya & Ors Vs Union Of India & Ors
Meghalaya High Court · (2022) 03 MEG CK 0042
High Courts30 Mar 2022Disposed Of
Waskuruni Miah Vs State Of Meghalaya
Meghalaya High Court · (2022) 03 MEG CK 0041
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 366A
High Courts28 Mar 2022Disposed Of
State Of Meghalaya Vs Shillong Municipal Employees Association & Anr
Meghalaya High Court · (2022) 03 MEG CK 0036
Constitution Of India, 1950 — Article 226, 243ZC
High Courts25 Mar 2022
Agnes Kharshiing Vs State Of Meghalaya & 3 Ors
Meghalaya High Court · (2022) 03 MEG CK 0034
High Courts25 Mar 2022Disposed Of
North Eastern Indira Gandhi Regional Institution Of Health And Medical Sciences & Anr Vs Bisakha Goenka
Meghalaya High Court · (2022) 03 MEG CK 0033
High Courts23 Mar 2022Dismissed
Union Of India & Anr Vs Monaliza Lyngdoh Mawphlang & Anr
Meghalaya High Court · (2022) 03 MEG CK 0032
High Courts23 Mar 2022
Arnold G Momin Vs State Of Meghalaya & 3 Ors
Meghalaya High Court · (2022) 03 MEG CK 0030