Gurumallappa, Siddappa and Shivanagappa Vs Shivanagamma and Others
Karnataka High Court · (2012) ILR (Kar) 3369 : (2012) 4 KarLJ 177
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Karnataka High Court · (2012) ILR (Kar) 3369 : (2012) 4 KarLJ 177
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Karnataka High Court · (2013) 2 KarLJ 369
Karnataka High Court · (2012) 4 KarLJ 62
Karnataka High Court · (2012) 3 KarLJ 91
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