High Courts13 Mar 2012Dismissed
Venkatesh Vs State of Karnataka
Karnataka High Court · (2012) 03 KAR CK 0146
Motor Vehicles Act, 1988 — Section 134 A, 134 BPenal Code, 1860 (IPC) — Section 279, 304 A
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 994 of 2,397
High Courts13 Mar 2012Dismissed
N. Shivakumar Vs Tharashri @ B.A. Mangala Tharashri @ B.A. Mangala Vs Shri. N. Shivakumar
Karnataka High Court · (2012) 03 KAR CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women from Domestic Violence Act, 2005 — Section 20, 20 (2)
High Courts13 Mar 2012Dismissed
Narendra Patel Vs Shamshuddin
Karnataka High Court · (2012) 03 KAR CK 0137
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Mar 2012Allowed
Sri K. Shivarama Shetty Vs Central Bureau of Investigation
Karnataka High Court · (2012) 03 KAR CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 63 (2)
High Courts13 Mar 2012Dismissed
Sri Srinath Hegde Vs M/s Wipro E Peripherals Ltd.
Karnataka High Court · (2012) 03 KAR CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 42, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 141, 141, 538
High Courts13 Mar 2012Allowed
The Managing Director Karnataka State Road Transport Corporation Vs Padmashri and Others
Karnataka High Court · (2012) 03 KAR CK 0124
High Courts13 Mar 2012Allowed
Jeethu @ Jeethra Bhai and Smt. Raju Behan Vs Sri L.V. Prabhu Reddy and The Regional Manager, M/s. New India Assurance Co. Ltd.
Karnataka High Court · (2012) 03 KAR CK 0113
Motor Vehicles Act, 1988 — Section 163 A
High Courts13 Mar 2012Allowed
Vijaya Kumar and Vishmitha, Rep. by Her Guardian Father Vs Santhosh N, The Managing Director M/S. Manipal Media Network Ltd., Udayavani Building, Manipal- 576119, Bajaj Alliance General Insuance Company Ltd. and Gulabi Shedthi
Karnataka High Court · (2012) 03 KAR CK 0104
Motor Vehicles Act, 1939 — Section 166
High Courts13 Mar 2012Allowed
Savithramma Vs The Manager The Oriental Insurance Co. Ltd C. Nanjappa Complex, Subhash Chowk Hassan and Smt. T.S. Nirmala
Karnataka High Court · (2012) 03 KAR CK 0101
High Courts13 Mar 2012Allowed
Sri. Venkatesh Vs Sri. K. Gajendra and The Branch Manager, United India Insurance Co. Ltd. United India Insurance Company Limited Vs Shri. Venkatesh and Shri. K. Gajendran
Karnataka High Court · (2012) 03 KAR CK 0099
High Courts13 Mar 2012Allowed
Gangamma and Thimmappa Vs B.C. Suhas Reddy, The Divisional Manager Oriental Insurance Co. Ltd., Enkey Complex, Keshavapura, Hubli and T. Rajappa
Karnataka High Court · (2012) 03 KAR CK 0098
Motor Vehicles Act, 1988 — Section 166
High Courts13 Mar 2012Allowed
Mastigowda Vs Venkata Biradar Badge No. 150 Sakaleshpura Depot Sakaleshpura Hassan District and The Deputy General Manager KSRTC Chikkamagalur Division, Chikkamagalur
Karnataka High Court · (2012) 03 KAR CK 0097
High Courts13 Mar 2012Dismissed
Narashima Vs K.S. Chethan Ithai
Karnataka High Court · (2012) 03 KAR CK 0093
Penal Code, 1860 (IPC) — Section 415, 420
High Courts13 Mar 2012Dismissed
Town Municipal Council Sira Vs Karnataka State Pollution Control Board and Sri G.P. Puttaraju Chief Officer (Erstwhile) City Municipal Council Sira
Karnataka High Court · (2012) 03 KAR CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 200, 244, 245, 245 (2)
High Courts13 Mar 2012Allowed
K.P. Praveen Vs The Branch Manager Oriental Insurance Co. Ltd. and Boregowda
Karnataka High Court · (2012) 03 KAR CK 0090
Motor Vehicles Act, 1988 — Section 166
High Courts13 Mar 2012Allowed
United India Insurance Co. Ltd. Vs Sri. Chinnarayana and Others
Karnataka High Court · (2012) 03 KAR CK 0085
Motor Vehicles Act, 1988 — Section 165
High Courts13 Mar 2012Allowed
Prema G.S. Vs Ajith and Others
Karnataka High Court · (2012) 03 KAR CK 0073
Motor Vehicles Act, 1988 — Section 166
High Courts13 Mar 2012Allowed
Smt. Jaya Rani Vs The Regional Manager HDPC CHUBB General Insurance Co. Ltd. and Senthil Kumar (Rep. by His GPA Holder) Mr. Dines
Karnataka High Court · (2012) 03 KAR CK 0072
High Courts13 Mar 2012Allowed
The Managing Director Tamilnadu State Transport Corporation (Coimbatur) Ltd. No. 37, Mettupalyam Road Coimbatore-636007 Tamilnadu State Vs Smt. Mangalagowri and Kum. Padma
Karnataka High Court · (2012) 03 KAR CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts13 Mar 2012Allowed
D.J. Ezekiel Vs Mandya National Paper Mills Ltd.
Karnataka High Court · (2012) 03 KAR CK 0032
Companies Act, 1956 — Section 529 AIndustrial Disputes Act, 1947 — Section 33 C (2)