High Courts16 Mar 2012Dismissed
Commissioner of Income Tax, International Taxation Vs Bovis Lend Lease (India) (P.) Ltd.
Karnataka High Court · (2012) 208 TAXMAN 168
Income Tax Act, 1961 — Section 195 (1), 197, 197, 201, 201 (1)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 991 of 2,397
High Courts16 Mar 2012Allowed
Miss Karishma Anand Vs Union of India
Karnataka High Court · (2012) 03 KAR CK 0121
Civil Procedure Code, 1908 (CPC) — Section 151, 80, 80 (2)
High Courts16 Mar 2012
Smt. Lokamma and Others Vs The Deputy Commissioner, Raichur, Dist. Raichur-584101, The Town Municipal Council, Deodurg, Tq. Deodurg, Dist: Raichur-584111, Sri Laxman Gosal and Others
Karnataka High Court · (2013) 1 AKR 258 : (2013) 2 KarLJ 169
Karnataka Local Authorities (Prohibition of Defection) Act, 1987 — Section 4 (2), 4 (2) (iii)Karnataka Municipalities Act, 1964 — Section 16 (3)
High Courts15 Mar 2012Dismissed
Shailesh and Another Vs The State of Karnataka
Karnataka High Court · (2012) 03 KAR CK 0178
High Courts15 Mar 2012Dismissed
Sri Thimma Naika Vs Sri Papanna @ Kempegowda and Smt Honga Eramma Since Dead By Legal Heirs and others
Karnataka High Court · (2012) ILR (Kar) 2643 : (2013) 1 KarLJ 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3
High Courts15 Mar 2012Allowed
Chandramma and Nanjamma Vs The Branch Manager The Oriental Insurance Co. Ltd. and A. Nagaraj
Karnataka High Court · (2012) 03 KAR CK 0157
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2012Allowed
Sri T. Arun Kumar @ Vengaiah Vs United India Insurance Company No. 24, 1st Floor, Classic Building, Richmond Road, Bangalore - 560004 and Sri C.R. Siddaramaiah "Gowrishankara" No. 690/W, 12th Cross, 15th Main, J.P. Nagar II Phase Bangalore - 560068
Karnataka High Court · (2012) 03 KAR CK 0152
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2012Allowed
Sri Byranna Vs Sri H. Venkatesh and Others
Karnataka High Court · (2012) 03 KAR CK 0151
High Courts15 Mar 2012Dismissed
State of Karnataka Vs S.I. Ahamed Basra
Karnataka High Court · (2012) 03 KAR CK 0145
Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts15 Mar 2012Dismissed
Shailesh Suresh Kambale and Another Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 384 : (2013) CriLJ 887
High Courts15 Mar 2012Dismissed
Official Liquidator of The Mysore Kirloskar Ltd. (in liqn.) Attached to High Court of Karnataka "D" Wing, 4th Floor, Kendriya Sadan Koramangala, Bangalore-34 Vs M/s. Simson and Company Ltd., Post Box No. 203 861/862, Anna Salai Chennai
Karnataka High Court · (2012) 03 KAR CK 0132
Companies Act, 1956 — Section 446 (2) (b)Company Court Rules, 1959 — Rule 9
High Courts15 Mar 2012Allowed
Shivalingamma Vs Syed Masoom, T. Sumangala Bhanuprakash and Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 03 KAR CK 0131
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2012Allowed
Laxmakka @ Laxmidevi Vs S. Lokanathan and The Divisional Manager Division Office The New India Assurance Co. Ltd., No. 289/12, P.B- 62, 2nd Floor, A.M. Arcade, Sri S.S. Road Near Vidyarthi Bhavan Davanagere
Karnataka High Court · (2012) 03 KAR CK 0128
High Courts15 Mar 2012Allowed
Sri Venkatesh Vs Mr. D.V. Ramesh Shetty and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 03 KAR CK 0107
High Courts15 Mar 2012Allowed
Chethana C.S. Vs Maregowda and The Manager The National Insurance Company Ltd.
Karnataka High Court · (2012) 03 KAR CK 0100
High Courts15 Mar 2012Allowed
Sri Ramanjanaiah @ Ramanji Vs ICICI Lombard Motor Insurance Traders and G.K. Manjunath M/s. Ganapathi Traders
Karnataka High Court · (2012) 03 KAR CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2012Allowed
Sri Rangaswamy Vs Smt. C.V. Lalitha and The Branch Manager M/s National Insurance Co. Ltd.
Karnataka High Court · (2012) 03 KAR CK 0086
High Courts15 Mar 2012Allowed
Rajesh Kumar Singh @ Raj Singh Vs Murthy V. and The Manager, The Oriental Insurance Company Limited, No. 44, Anantha Complex, Peenya 1st Stage, Bangalore- 560 058
Karnataka High Court · (2012) 03 KAR CK 0083
High Courts15 Mar 2012Allowed
Mr. Joseph Lobo Vs Mr. Paul Noel Rodrigues and Others
Karnataka High Court · (2012) 03 KAR CK 0079
Mysore Court-fees and Suits Valuation Act, 1958 — Section 64
High Courts15 Mar 2012Dismissed
M/s Kissan Plastics (P) Ltd. Vs The Deputy Chief Manager (PVC) Karnataka Small Industries Marketing Corporation Ltd No. 31/61, Ganapath Building 2nd Main, Vyalikaval Bangalore 560003, The Chief Executive Officer Zilla Panchayath Chitradurga and The Executive Engineer Zilla Panchayath Engineering Division Raichur
Karnataka High Court · (2012) 03 KAR CK 0078