High Courts03 Sept 2012Allowed
M/s. National Insurance Company Limited Vs Sri Karuna Poddar and Sri M.N.Chittiyappa
Karnataka High Court · (2012) 09 KAR CK 0155
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 946 of 2,397
High Courts03 Sept 2012Allowed
The Deputy Inspector General of Police Cum President, Welfare and Amenity Fund Group Centre, CRPF Yelahanka Bangalore - 560 064 Vs Smt. R. Jayalakshmi
Karnataka High Court · (2012) 09 KAR CK 0154
High Courts03 Sept 2012Allowed
L. Shankaramurthy and Others Vs State
Karnataka High Court · (2012) 5 KarLJ 545
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 19 (3) (c), 8
High Courts03 Sept 2012Dismissed
Sri T. Thippaiah Vs Smt. Gopamma and Others
Karnataka High Court · (2013) 2 AKR 728 : (2013) 1 KCCR 70
Constitution of India, 1950 — Article 226
High Courts03 Sept 2012Dismissed
Mr. Deepak M. Alvaris Vs Mrs. Reshma M.
Karnataka High Court · (2012) 09 KAR CK 0082
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Sept 2012
Venu Vs L.K. Raju
Karnataka High Court · (2012) 09 KAR CK 0063
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts03 Sept 2012Dismissed
Surya Elevators and Escalators India Private Limited Vs Union of India
Karnataka High Court · (2013) 112 CLA 555 : (2013) 177 CompCas 230 : (2013) 121 SCL 23
High Courts03 Sept 2012
Chaparral Health Services Ltd. Vs Union of India and Another
Karnataka High Court · (2013) 18 GSTR 398
High Courts31 Aug 2012Dismissed
Smt. Kanakarathna Vs Smt. Stella Bharathi
Karnataka High Court · (2012) 08 KAR CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts31 Aug 2012Dismissed
Sri S.T. Krishnappa Vs Mis. Canara Nidhi Ltd.
Karnataka High Court · (2012) 08 KAR CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts31 Aug 2012Allowed
Radhakrishna Agencies Vs The Commissioner of Commercial Taxes and Others
Karnataka High Court · (2013) 76 KarLJ 349
High Courts31 Aug 2012
State Vs Sri Shankara Poojari
Karnataka High Court · (2013) 3 KCCR 2131
Penal Code, 1860 (IPC) — Section 279, 304-A, 338
High Courts31 Aug 2012
M/s Mascon Global Ltd. Vs The Regional Pf Commissioner-Ii Employees" Provident Fund Organization, Sub-Regional Office, 570, Rajarajeswari Regency, 26th Corss, Ideal Home Coopertive Society Layout, Rajarajeshwari Nagar, Bangalore - 560098 and The Branch Manager IDBI Bank Ltd., IDBI House, 58, Mission Road, Bangalore - 560027
Karnataka High Court · (2012) 08 KAR CK 0075
High Courts30 Aug 2012Dismissed
State Vs Hemanth Kumar Alias Manjunath and Another
Karnataka High Court · (2012) 5 KarLJ 685
Criminal Procedure Code, 1973 (CrPC) — Section 174Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 301, 304 B, 498A
High Courts30 Aug 2012Allowed
Sri Maruti Siddappa Hulikai Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439Karnataka Excise Act, 1965 — Section 32, 34, 38 A
High Courts30 Aug 2012Allowed
The Branch Manager United India Insurance Company Ltd., S.S. Front Road, Bijapur Vs Smt. Lalitabai Naik and Others
Karnataka High Court · (2013) 1 AKR 236
Motor Vehicles Act, 1988 — Section 163 A, 166
High Courts29 Aug 2012Dismissed
State Vs Suresh James
Karnataka High Court · (2013) 1 AKR 463 : (2012) 5 KarLJ 681
Penal Code, 1860 (IPC) — Section 408, 477 A
High Courts29 Aug 2012Dismissed
State of Karnataka Vs B.N. Raghupathi
Karnataka High Court · (2013) 1 AKR 517 : (2012) 5 KarLJ 677
Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 490, 500
High Courts29 Aug 2012Dismissed
Lakkappa Manguli Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0373
Penal Code, 1860 (IPC) — Section 323, 376 (f), 447