High Courts04 Sept 2012
Smt. Shamshad Begum Vs K. Govindaraju Naidu
Karnataka High Court · (2012) 09 KAR CK 0024
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 945 of 2,397
High Courts04 Sept 2012
Popular Wines, Kushalanagar Vs The Excise Commissioner in Karnataka and Others
Karnataka High Court · (2013) 2 KarLJ 184
Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 5(4)
High Courts04 Sept 2012
Abdul Rahman, Abdul Rahim, Smt. Fouzia Begum Since Dead by Lrs (Latheef Khan Husband of Deceased Fouzia Begum and Others) and Amthul Muqeet Vs Smt. Atifa Begum and Others
Karnataka High Court · (2012) 09 KAR CK 0014
High Courts04 Sept 2012
Banobaiah and Mangi Muttaiah Vs Obaiah @ Pampaiah Since Dead by His Lrs: Rudranna and Others
Karnataka High Court · (2012) 09 KAR CK 0013
High Courts04 Sept 2012Allowed
State of Karnataka Vs M/s. Madras Cements Limited
Karnataka High Court · (2012) 09 KAR CK 0012
Karnataka Tax on Entry of Goods Act, 1979 — Section 2 (34), 3 (1)
High Courts03 Sept 2012Dismissed
Surya Elevators and Escalators India Private Limited Vs Union of India and Others
Karnataka High Court · (2012) ILR (Kar) 5587
High Courts03 Sept 2012
Haji J. Mohamed Vs T.N. Krupananda
Karnataka High Court · (2012) 09 KAR CK 0207
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts03 Sept 2012Allowed
Veerabhadra Vs State
Karnataka High Court · (2012) 09 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts03 Sept 2012Allowed
Karnataka State Road Transport Corporation Vs Rama Reddy and Others
Karnataka High Court · (2013) 1 AKR 451
High Courts03 Sept 2012
Sri S. Murugesha Chetty Vs Sri R. Nagaraju
Karnataka High Court · (2012) 09 KAR CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Sept 2012Dismissed
Sri K. Krishna Reddy Vs Sri A. Sudhakar and Smt. Bindu Sudhakar Reddy
Karnataka High Court · (2012) 09 KAR CK 0195
High Courts03 Sept 2012Dismissed
Venkataramanaswamy Vs The State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0187
Penal Code, 1860 (IPC) — Section 302, 506
High Courts03 Sept 2012
Manchegowda Vs H.S. Ramesh Rao
Karnataka High Court · (2012) 09 KAR CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts03 Sept 2012
Manu Ayappa Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (2012) 09 KAR CK 0172
High Courts03 Sept 2012Dismissed
Smt. Venkatamma Vs The State of Karnataka and Others
Karnataka High Court · (2012) 09 KAR CK 0171
Penal Code, 1860 (IPC) — Section 34, 380, 427, 435
High Courts03 Sept 2012Dismissed
M/s. Shudha Developers, M.N. Dharmavratha and Dr. Shubha Charitha Vs Karnataka State Financial Corporation
Karnataka High Court · (2012) 09 KAR CK 0170
High Courts03 Sept 2012Allowed
Lakshmaiah and Pradeep Vs State
Karnataka High Court · (2012) 09 KAR CK 0164
Penal Code, 1860 (IPC) — Section 324, 34, 341, 504, 506
High Courts03 Sept 2012Allowed
Veena N. and Ravi Kumar Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0163
Penal Code, 1860 (IPC) — Section 323, 34, 341, 384
High Courts03 Sept 2012Dismissed
Sri. Siddegowda and Others Vs Smt. Hanumakka, Sri. Ramalingaiah and Sri. Chaluvaraju
Karnataka High Court · (2012) 09 KAR CK 0158
High Courts03 Sept 2012Dismissed
The Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore-570001 Vs Basavaegowda
Karnataka High Court · (2012) 09 KAR CK 0157