Arbitration And Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11DLimitation Act, 1963 — Section 5

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High Courts25 Aug 2012Dismissed

Prema Murthy Vs Narayanaswamy

Karnataka High Court · (2012) 08 KAR CK 0236

Transfer of Property Act, 1882 — Section 58 (c)

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High Courts25 Aug 2012Dismissed

Sri. P. Venkateshwara Rao Vs Union of India and State of Karnataka

Karnataka High Court · (2013) 1 AKR 31 : (2013) 3 KarLJ 500

Limitation Act, 1963 — Section 5Mineral Concession Rules, 1960 — Rule 24Mines and Mineral (Development and Regulation) Act, 1957 — Section 30

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High Courts25 Aug 2012Allowed

Sri A. Saikumar Vs Smt. R.G. Shashikala

Karnataka High Court · (2013) 1 AKR 268

Special Marriage Act, 1954 — Section 13, 5

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High Courts25 Aug 2012Dismissed

Sri K.L. Gnanaprasad Rao Vs The State of Karnataka and Others

Karnataka High Court · (2012) 08 KAR CK 0065

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High Courts25 Aug 2012

Devaraju and Ravi Vs State

Karnataka High Court · (2012) 08 KAR CK 0053

Penal Code, 1860 (IPC) — Section 324, 326, 34

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High Courts25 Aug 2012Dismissed

B. Nagaraju and B. Nagaraju Vs C.K. Nanjundaian and Executive Engineer, Electrical, Karnataka Electricity Board, Now K.P.T.C.L., M.C. Road, Mandya-571401

Karnataka High Court · (2012) 08 KAR CK 0027

Easements Act, 1882 — Section 52

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High Courts24 Aug 2012Allowed

Praveen Chandrashekhar Ganiger Vs Shri Adiveppa Sangappa Ganiger and Others

Karnataka High Court · (2013) 1 KCCR 148

Limitation Act, 1963 — Section 5

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High Courts24 Aug 2012Dismissed

B.T. Venkatesh Vs Jagadeesh Kumar and Others

Karnataka High Court · (2013) 1 AKR 266 : (2012) ILR (Kar) 6065

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High Courts24 Aug 2012Dismissed

M/s. Peenya Industrial Gases Pvt. Ltd. Vs Sri K.S. Ravi and M/s. The Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 3 AKR 501 : (2013) ILR (Kar) 2279 : (2013) 2 KarLJ 333 : (2013) 2 KCCR 1237

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 151Motor Vehicles Act, 1988 — Section 166

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High Courts24 Aug 2012

N. Venkatesha Gowda and Another Vs State of Karnataka and Others

Karnataka High Court · (2012) 6 KarLJ 672

Constitution of India, 1950 — Article 12

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High Courts23 Aug 2012Dismissed

Coastal Mines and Minerals and Others Vs State of Chhattisgarh, Principal Secretary, Home Secretariat and Others

Karnataka High Court · (2012) ILR (Kar) 6494

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High Courts23 Aug 2012Dismissed

Chandrashekar Subhas Tolamatti Vs Revanasiddappa Danadamani and Another

Karnataka High Court · (2013) 1 AKR 293

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High Courts23 Aug 2012

Jagannath Vs Election Officer/Returning Officer, B.B.M.R. and Others

Karnataka High Court · (2012) ILR (Kar) 6213

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High Courts23 Aug 2012Dismissed

Commissioner of Income Tax, Central Circle Vs Nadatur Holdings and Investments (P.) Ltd.

Karnataka High Court · (2012) 210 TAXMAN 597

Income Tax Act, 1961 — Section 143 (1), 143 (2), 260 A, 49 (i) (ii)

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High Courts23 Aug 2012Dismissed

Coastal Mines and Minerals and Others Vs State of Chattisgarh, Principal Secretary and Others Upsurge Multitrade Pvt. Ltd. and Others Vs The State of Karnataka and Others

Karnataka High Court · (2013) 2 KarLJ 129

Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3), 91Penal Code, 1860 (IPC) — Section 120B, 34, 471

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High Courts23 Aug 2012

Jagannath Vs Election Officer/Returning Officer, B.P. Mahesh and Tahsildar

Karnataka High Court · (2012) ILR (Kar) 6213

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