High Courts06 Jun 2013Dismissed
Smt. Muniyamma and Others Vs The Commissioner and Another
Karnataka High Court · (2014) 2 AKR 122 : (2013) 5 KarLJ 34 : (2013) 3 KCCR 2185
Land Acquisition Act, 1894 — Section 10, 11, 14, 9
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 873 of 2,397
High Courts06 Jun 2013Allowed
Sri. Vinod Kannan Vs Sri. Pradeep Krishnan
Karnataka High Court · (2014) 2 ARBLR 95 : (2013) 5 KarLJ 655
Arbitration and Conciliation Act, 1996 — Section 11Partnership Act, 1932 — Section 69
High Courts06 Jun 2013
Shri Johnson P. Vs National Insurance Co. Ltd. and Shri Doraj Swamy Vajravelu
Karnataka High Court · (2013) 06 KAR CK 0044
High Courts05 Jun 2013Allowed
Ningaiah Vs The State of Karnataka and The Special Deputy Commissioner
Karnataka High Court · (2013) 4 AKR 283 : (2013) ILR (Kar) 3277 : (2013) 5 KarLJ 487 : (2013) 4 KCCR 2855
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3
High Courts05 Jun 2013Dismissed
Smt. Narayanamma Vs Munikempaiah, The Deputy Commissioner and The Assistant Commissioner
Karnataka High Court · (2014) 1 AKR 824 : (2013) 5 KarLJ 36
Karnataka Land Revenue Act, 1964 — Section 39Karnataka State (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 5, 5-A
High Courts05 Jun 2013Dismissed
The State of Karnataka, The Director of Technical Education in Karnataka, The Principal Karnataka Polytechnic and The Accountant General in Karnataka Vs Sri K.N. Krishna Bhat
Karnataka High Court · (2013) 06 KAR CK 0117
Karnataka Civil Services Rules, 1958 — Rule 222, 224
High Courts05 Jun 2013Allowed
Dr. H.N. Ravindra and Others Vs The Principal Secretary Department of Medical Education and Others
Karnataka High Court · (2013) 06 KAR CK 0106
Karnataka Medical Registration Rules, 1963 — Rule 19(6), 20
High Courts05 Jun 2013Dismissed
D.T. Virupakshappa Vs C. Subash
Karnataka High Court · (2013) 06 KAR CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 120, 149, 323, 324, 326
High Courts05 Jun 2013
Pradeep Reddy Vs State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0104
Penal Code, 1860 (IPC) — Section 114, 34, 366-A
High Courts05 Jun 2013
The Commissioner of Income Tax LTU and The Income Tax Officer (TDS) LTU Vs M/s. Karnataka Power Transmission Corporation Ltd.
Karnataka High Court · (2013) 06 KAR CK 0097
Income Tax Act, 1961 — Section 260-A
High Courts05 Jun 2013
Vijayanagara Collage of Education Vs The Coordinator Task Force on Teachers Education Bangalore University and Others
Karnataka High Court · (2013) 06 KAR CK 0039
National Council for Teachers Education Act, 1993 — Section 13(3), 17
High Courts05 Jun 2013Dismissed
Sri Ramaswamy R. and Sri R. Maheshwariah Vs The State of Karnataka and Others
Karnataka High Court · (2013) 06 KAR CK 0035
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(4)
High Courts05 Jun 2013Dismissed
The State Vs Mohd. Moulana and Babu Miyan
Karnataka High Court · (2013) 06 KAR CK 0015
Electricity Act, 2003 — Section 135, 138(B)Penal Code, 1860 (IPC) — Section 379
High Courts04 Jun 2013Allowed
Bharatha Matha School Vs State of Karnataka and Others
Karnataka High Court · (2013) 5 KarLJ 320
Karnataka Motor Vehicles Taxation Act, 1957 — Section 15Motor Vehicles Act, 1988 — Section 52(3)
High Courts04 Jun 2013Dismissed
Smt. Shantha Lakshmi Jayaram Vs Mineral Sales Private Limited and Others
Karnataka High Court · (2014) 2 AKR 172 : (2014) 4 EFLT 99 : (2013) 5 KarLJ 28 : (2014) 2 KCCR 1533
High Courts04 Jun 2013
Management of M/s. Vikrant Tyres Ltd. Vs T. Venkatesh
Karnataka High Court · (2014) LLR 187
High Courts04 Jun 2013Allowed
Annarao @ A.G. Patil Vs Dayanand
Karnataka High Court · (2013) 06 KAR CK 0101
High Courts04 Jun 2013
Smt. A.S. Nagamani and Others Vs Vishwabharathi House Building Co-operative Society Limited and Others
Karnataka High Court · (2013) 5 KarLJ 42 : (2013) 4 KCCR 3384
High Courts04 Jun 2013
H.M. Trust and Others Vs Union of India and Others
Karnataka High Court · (2013) 76 KarLJ 429 : (2014) 71 VST 348
Finance Act, 2010 — Section 65(105)(zzzz), 65(90a), 76(6)(h)
High Courts04 Jun 2013Allowed
C. Nagarajaswamy Vs State
Karnataka High Court · (2013) 06 KAR CK 0027
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7