High Courts04 Jun 2013Allowed
Sri M. Khushalappa Gowda Vs The Asst. Registrar of Co-Operative Societies and Charvaka Seva Sahakari Bank Niyamitha
Karnataka High Court · (2013) 06 KAR CK 0026
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 874 of 2,397
High Courts04 Jun 2013
IBM India Private Limited Vs The Chief Commissioner of Central Excise and Others
Karnataka High Court · (2013) 77 KarLJ 41
Income Tax Act, 1961 — Section 120
High Courts03 Jun 2013Dismissed
N.R. Ravi Vs The Commissioner, Bangalore Development Authority and Another
Karnataka High Court · (2013) 4 KarLJ 406
Land Acquisition Act, 1894 — Section 12(2), 18(3)(b), 28-A(1), 30, 31
High Courts03 Jun 2013Disposed Off
Basavanagouda Patil and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 KarLJ 183
Consumer Protection Act, 1986 — Section 13(3-A)
High Courts03 Jun 2013Dismissed
Sri R. Shivanna Vs The State of Karnataka and The Joint Secretary DPAR (Admn.) The State of Karnataka and Smt. Jais Surendra Vs Sri R. Shivanna
Karnataka High Court · (2013) 06 KAR CK 0148
Constitution of India, 1950 — Article 227
High Courts03 Jun 2013Dismissed
Chamundeshwari Electricity Supply Corporation Limited and The Assistant Executive Engineer (Elec). Supply Corporation Ltd. Vs Sudha, Harshitha and Veeresha
Karnataka High Court · (2013) 06 KAR CK 0147
Electricity Act, 2003 — Section 161, 162
High Courts03 Jun 2013Dismissed
Mr. Amir Rahamathulla Khan Vs Smt. Meera Harinath
Karnataka High Court · (2013) 06 KAR CK 0146
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151Transfer of Property Act, 1882 — Section 106, 111
High Courts03 Jun 2013Allowed
State of Karnataka Vs Vivekananda M. Hallur and Others
Karnataka High Court · (2013) 4 AKR 9 : (2013) 4 KCCR 2689
Karnataka Stamp Act, 1957 — Section 2(mm)Registration Act, 1908 — Section 78
High Courts03 Jun 2013Disposed Off
B. Gajendra Kumar Vs Income Tax Officer, Ward-1(1)
Karnataka High Court · (2013) 219 TAXMAN 16
Income Tax Act, 1961 — Section 119(2)(a), 234A, 234B
High Courts03 Jun 2013
M/s. Schindler India (P) Ltd. Vs State of Karnataka
Karnataka High Court · (2013) 76 KarLJ 369 : (2014) 67 VST 152
Constitution of India, 1950 — Article 141Karnataka Value Added Tax Act, 2003 — Section 38(1), 39(1), 65
High Courts03 Jun 2013Dismissed
Bangalore Mahanagara Palike and The Assistant Executive Engineer Bangalore Mahanagara Palike Vs Sri. R. Siddananjappa, Sri. Nandagopala Reddy K.R., Sri. K.M. Janardhana Reddy and Sri. K.M. Prasanna Kumar
Karnataka High Court · (2013) 06 KAR CK 0099
Specific Relief Act, 1963 — Section 38
High Courts03 Jun 2013Dismissed
Smt. Dr. Geetha Vs The State of Karnataka, Dr. H. Sadashivagouda, H. Shivarudra Gouda and Smt. Danamma
Karnataka High Court · (2013) 06 KAR CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 407Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 34, 498(A), 504, 506
High Courts03 Jun 2013Dismissed
Sri Dakshina Murthy and Sri Darman Vs Smt. B.A. Saraswathi and Smt. Sowbhagyalaxmi
Karnataka High Court · (2013) 06 KAR CK 0069
High Courts03 Jun 2013Dismissed
Smt. Ayeesha M. Torgal Vs Sri. B. Pradeep Muthukumar
Karnataka High Court · (2013) 3 AKR 766 : (2013) ILR (Kar) 3366 : (2013) 3 KCCR 2359
Guardian and Wards Act, 1890 — Section 25, 6, 9Hindu Minority and Guardianship Act, 1956 — Section 2
High Courts03 Jun 2013
Gangaraju Vs State
Karnataka High Court · (2013) 06 KAR CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 437(5), 439(2)Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Jun 2013
Management of M/s. Woodlands Hotel (P) Ltd. Vs G.N. Gundappa
Karnataka High Court · (2014) 1 LLN 180 : (2014) LLR 87
High Courts31 May 2013Dismissed
State Vs Sri. Maulasab Bukitgar
Karnataka High Court · (2013) 05 KAR CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts31 May 2013Allowed
M. Manjunath Vs State
Karnataka High Court · (2013) 4 AKR 111 : (2013) ILR (Kar) 3803 : (2013) 3 KCCR 1788
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 201, 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(2), 7
High Courts31 May 2013
Munichandra Vs The Commissioner, Bangalore Development Authority and Others
Karnataka High Court · (2014) 1 KarLJ 95
High Courts30 May 2013
Bhagavathi Sannidhi Estates Private Limited Vs State of Karnataka
Karnataka High Court · (2013) 05 KAR CK 0051
Karnataka Sales Tax Act, 1957 — Section 10Karnataka Tax on Entry of Goods Act, 1979 — Section 14(1)Karnataka Value Added Tax Act, 2003 — Section 22