High Courts13 Jun 2013Allowed
Official Liquidator of Kritika Rubber Industries P. Ltd. Vs Canara Bank
Karnataka High Court · (2013) 181 CompCas 238
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 871 of 2,397
High Courts13 Jun 2013
High Court of Karnataka Vs Mr. Patrick Lawrence, Proprietor, M/s. Lion Holding''s
Karnataka High Court · (2014) 1 AKR 418 : (2013) ILR (Kar) 5312 : (2014) 1 KarLJ 639
Arbitration and Conciliation Act, 1996 — Section 11, 38(2), 39(2), 39(3), 42
High Courts13 Jun 2013
Mrs. Haseena Bhanu Vs Smt. Asmathunnisa
Karnataka High Court · (2014) 1 AKR 57 : (2013) 4 KarLJ 409
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Karnataka Rent Act, 1999 — Section 27(2)(a), 27(2)r, 42
High Courts13 Jun 2013Allowed
Official Liquidator of M/s. Kritika Rubber Industries Pvt. Ltd., (In liqn) Vs Canara Bank and T. Devaraja
Karnataka High Court · (2013) 4 AKR 125 : (2014) 118 CLA 89 : (2013) ILR (Kar) 2961
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 436, 446(1), 537Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(22)
High Courts13 Jun 2013Dismissed
Mylapur Subramanyam Vs Thallam V. Srinivas Murthy, S. Ramamurthy and The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 468
High Courts13 Jun 2013Allowed
Sri P.K. Balachandran Vs M/s. Chandan Exports
Karnataka High Court · (2013) 06 KAR CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Jun 2013
M. Sarojammal Vs N. Raman @ Ramaiah and Others
Karnataka High Court · (2013) 06 KAR CK 0087
High Courts13 Jun 2013Allowed
The National Insurance Company Ltd. Vs VST Tillers Tractors Limited
Karnataka High Court · (2013) 4 AKR 45 : (2014) ILR (Kar) 2271
High Courts13 Jun 2013Disposed Off
K. John Kennedy Vs The Commissioner
Karnataka High Court · (2014) 2 AKR 115 : (2013) 6 KarLJ 495 : (2013) 3 KCCR 2103
High Courts12 Jun 2013Dismissed
Narayana Rao Vs State of Karnataka, Department of Revenue and Others
Karnataka High Court · (2013) 4 AKR 221 : (2014) ILR (Kar) 75 : (2013) 3 KCCR 2565
Karnataka Land Revenue Act, 1964 — Section 94-A, 94-A(4)
High Courts12 Jun 2013
I.C.I.C.I. Lombard General Insurance Company Ltd. Vs K. Ramesh and Another
Karnataka High Court · (2013) 4 ACC 478
High Courts12 Jun 2013Dismissed
M. Kumbaiah Vs Government of Karnataka, Smt. Meera Sexena, IAS., (ret) and Sri Chandrasekhar Gurubasappa Hungond
Karnataka High Court · (2013) 3 AKR 699 : (2013) 5 KarLJ 295 : (2013) 3 KCCR 2572 : (2013) LabIC 3611
Constitution of India, 1950 — Article 16, 16(1), 16(4)Protection of Human Rights Act, 1993 — Section 21
High Courts12 Jun 2013
M/s. Mindtree Ltd. Vs Union of India and The Commissioner of Income Tax-Ltu M/s. OPTO Infrastructure Limited and Others Vs The Union of India Ministry of Finance, The Union of India Ministry of Commerce, The Board of Approvals Ministry of Commerce and Industries (Sez), The Chief Commissioner of Income Tax M/s. Subex Limited Vs Union of India, Commissioner of Income Tax-3 and Deputy Commissioner of Income Tax M/s. Rajesh Exports Limited Vs Union of India
Karnataka High Court · (2013) 4 AKR 243 : (2013) 260 CTR 146 : (2013) 295 ELT 641 : (2013) ILR (Kar) 2905 : (2013) 77 KarLJ 44 : (2013) 217 TAXMAN 58
Income Tax Act, 1961 — Section 115JB(6), 115O(6)Special Economic Zones Act, 2005 — Section 27
High Courts12 Jun 2013Dismissed
Nanjundamma Since dead by LRs. (B.C. Lokeshappa, Girijamma and Nagarajappa) Vs State of Karnataka, Land Tribunal, K. Venkatachala and H.E. Nagarathnamma
Karnataka High Court · (2013) 4 AKR 6 : (2013) ILR (Kar) 3560 : (2013) 3 KCCR 2569
High Courts12 Jun 2013
Bruhat Bangalore Mahanagara Palike Vs The Tax Recovery Officer, Income Tax Department
Karnataka High Court · (2013) 76 KarLJ 387
High Courts11 Jun 2013Dismissed
M. Kumar Vs S.C. Vijaykumar
Karnataka High Court · (2014) 2 AKR 121 : (2013) 5 KarLJ 104 : (2014) 2 KCCR 1632 : (2013) 4 KCCR 3298
High Courts11 Jun 2013
Narendra Naik and Mrs. Rajeswari Naik Vs The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0153
Juvenile Justice Act, 1986 — Section 31, 6
High Courts11 Jun 2013Dismissed
Smt. Narasamma Vs Sri. Subbarao Chavan, Smt. G.K. Sugunamma and Sri. Mariswamy
Karnataka High Court · (2013) 06 KAR CK 0152
Specific Relief Act, 1963 — Section 16, 20
High Courts11 Jun 2013Allowed
Mr. Haseeb Mudasir, Mr. G. Chand Basha, Mrs. Sayeeda Begum and Mr. Najeeb Hassan Vs Station House Officer, Station House Officer, Station House Officer and Station House Officer
Karnataka High Court · (2013) 06 KAR CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439
High Courts11 Jun 2013Allowed
Sri D.G. Chandre Gowda Vs Director General and Inspector General of Police and The Superintendent of Police
Karnataka High Court · (2013) 06 KAR CK 0018
Karnataka Government Servants (Seniority) Rules, 1957 — Rule 6