High Courts10 Jul 2013Allowed
R. Mahadev and Others Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0251
Penal Code, 1860 (IPC) — Section 149, 323, 326, 341
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 857 of 2,397
High Courts10 Jul 2013Dismissed
V. Shankara Rao Vs V. Eswara Rao and Others
Karnataka High Court · (2013) 3 AKR 762 : (2013) 5 KarLJ 289 : (2013) 4 KCCR 3060
Hindu Adoptions and Maintenance Act, 1956 — Section 11(vi)
High Courts10 Jul 2013Dismissed
Narayanaswamy Vs Narayanaswamy and Others
Karnataka High Court · (2013) 07 KAR CK 0249
Penal Code, 1860 (IPC) — Section 143, 147, 302, 324, 506
High Courts10 Jul 2013Allowed
Sridharamurthy @ Bhojanna Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323
High Courts10 Jul 2013Dismissed
Sri S. Chandrashekar @ Chittu Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0232
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120-B
High Courts10 Jul 2013Partly Allowed
Sri. K.M. Bache Gowda Vs Sri. Murstafa Ali Khan, The Managing Director and The Deputy Manager
Karnataka High Court · (2013) 07 KAR CK 0194
High Courts10 Jul 2013Partly Allowed
Sri. P. Palani Vs Sri. B.C. Srinivasan and The Divisional Manager
Karnataka High Court · (2013) 07 KAR CK 0193
High Courts10 Jul 2013Partly Allowed
Sri. Santhosh Shetty Vs T.S. Chandrashekar, Manjula Abhayachandra and National Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0192
High Courts10 Jul 2013Allowed
Shri Devoji Rao Vs The Tumkur Co-operative Milk Producers Societies Union Ltd. and The Joint Registrar of Co-operative Societies
Karnataka High Court · (2013) 07 KAR CK 0153
Karnataka Co-operative Societies Act, 1959 — Section 70, 70-A(2)
High Courts10 Jul 2013Partly Allowed
Shivaramaiah and Others Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 304
High Courts10 Jul 2013Partly Allowed
Smt. Leelavathi Vs V. Chandramohan and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0139
High Courts10 Jul 2013Partly Allowed
A. Shivagami and Others Vs Stella Mary and Reliance General Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0084
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013Disposed Off
Sri. N. Shiva Kumar Vs Smt. Uma and Others
Karnataka High Court · (2013) 07 KAR CK 0083
High Courts10 Jul 2013Dismissed
Sri. Rajendra Kothwal and Sri Govindappa Vs Sri. T.K. Raveendran
Karnataka High Court · (2013) 07 KAR CK 0082
High Courts10 Jul 2013
V. Sridhar and Others Vs The Director, The Scientific Advisor to Raksha Manthri and Secretary and The Union of India
Karnataka High Court · (2013) 07 KAR CK 0081
Central Civil Services (Revised Pay) Rules, 2008 — Rule 11, 5
High Courts10 Jul 2013Allowed
Nagaraj Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0058
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts10 Jul 2013Partly Allowed
Puneetha Vs Rangappa and The Manager
Karnataka High Court · (2013) 07 KAR CK 0056
High Courts10 Jul 2013Dismissed
Sri Ravikumar Vs Smt. Shanthamma
Karnataka High Court · (2013) 07 KAR CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jul 2013
Smt. Susheela Vs Sri G. Ramakrishna
Karnataka High Court · (2013) 07 KAR CK 0045
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A
High Courts10 Jul 2013Disposed Off
Smt. Gunjan Bhargava Vs Sri Gaurav Bhargava
Karnataka High Court · (2013) 07 KAR CK 0038
Guardian and Wards Act, 1890 — Section 25