High Courts12 Jul 2013Disposed Off
Allahabad Bank Vs Sri D.N. Krishnappa D.N. Krishnappa Vs The Regional Manager and The Allahabad Bank
Karnataka High Court · (2013) 07 KAR CK 0319
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 855 of 2,397
High Courts12 Jul 2013Allowed
Hudco Niwas Vs Smt. V. Victoriyal, D. James and Sri D. Ranganathan
Karnataka High Court · (2013) 07 KAR CK 0318
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Jul 2013Dismissed
Sri. L. Nanjappa Vs The Commissioner
Karnataka High Court · (2013) 07 KAR CK 0317
High Courts12 Jul 2013
Muneer Ahmed Shariff and Others Vs Yasmeen Sultana and Others
Karnataka High Court · (2013) 07 KAR CK 0253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, 24
High Courts12 Jul 2013Disposed Off
Mohammed Musa Sait Wakf Vs The Chief Secretary and The Division Engineer
Karnataka High Court · (2013) 07 KAR CK 0148
High Courts12 Jul 2013Dismissed
Honnaiah Vs Smt. Lingamma
Karnataka High Court · (2013) 07 KAR CK 0147
Karnataka Land Revenue Act, 1964 — Section 140
High Courts12 Jul 2013Dismissed
Venkatesh, Sunil Kumar @ Sunil, Naveen @ Naveen Kumar and Mohan Kumar @ Chatri Mohan Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts12 Jul 2013
The Managing Director Vs Smt. T. Vijayalakshmi and Others Smt. T. Vijayalaxmi and. M. Nagesh Vs The Managing Director, K.T. Vivekananda Naik, M. Ravikumar and M. Suneetha
Karnataka High Court · (2013) 07 KAR CK 0145
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2013
D. Girish Vs Bangalore Development Authority and Another
Karnataka High Court · (2013) 6 KarLJ 342
High Courts11 Jul 2013Partly Allowed
Mr. Punith Vs G. Puttappa, The Superintendent of Police and K.G.I.D.
Karnataka High Court · (2013) 07 KAR CK 0316
High Courts11 Jul 2013Disposed Off
Smt. Manjamma and Others Vs Union of India, Ministry of Finance Department of Financial Service and Others
Karnataka High Court · (2013) 07 KAR CK 0277
High Courts11 Jul 2013
The Commissioner of Income Tax and The Commissioner of Income Tax (Appeals) Vs M/s. State Bank of Mysore
Karnataka High Court · (2013) 263 CTR 666 : (2013) 356 ITR 468 : (2013) 217 TAXMAN 357
Income Tax Act, 1961 — Section 10(10C), 260-A, 35DDAIncome Tax Rules, 1962 — Rule 2BA
High Courts11 Jul 2013Dismissed
State of Karnataka Vs Suri @ Suresh @ Sudheer and Shankarmurthy
Karnataka High Court · (2013) 07 KAR CK 0272
Penal Code, 1860 (IPC) — Section 392
High Courts11 Jul 2013Partly Allowed
Smt. Noorjahan Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498-A
High Courts11 Jul 2013Dismissed
Padmavathi Automobiles Vs Mahaveer Urban Co-operative Society Ltd.
Karnataka High Court · (2014) 3 RCR(Civil) 815 : (2014) 3 RCR(Criminal) 489
High Courts11 Jul 2013Dismissed
Sri Venkatachalapathi Vs The Deputy Director for Public Instruction and The Block Education Officer
Karnataka High Court · (2013) 07 KAR CK 0261
High Courts11 Jul 2013Partly Allowed
Smt. S. Sujana Kumari (Sreekanya) Vs Sri. Aravind Gupta. P.
Karnataka High Court · (2013) 07 KAR CK 0260
Hindu Marriage Act, 1955 — Section 13(1)(i-a)
High Courts11 Jul 2013Dismissed
Sri. B. Shivaramanna Vs The State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0233
Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Sathisha Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0149
Penal Code, 1860 (IPC) — Section 109, 302, 307, 34
High Courts11 Jul 2013Partly Allowed
Sri Keshava K. Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0080
Penal Code, 1860 (IPC) — Section 324, 326, 34, 504