High Courts11 Jul 2013Partly Allowed
Madesha @ Mahadesha Vs Ismail, K.C. Mohiddin, The Manager, National Insurance CO. Ltd. and K.S. Mayyadi
Karnataka High Court · (2013) 07 KAR CK 0079
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 856 of 2,397
High Courts11 Jul 2013Allowed
Sri K. Srinivasa Vs The Karnataka State Transport Authority, The Tamilnadu State Road Transport Corporation and The Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 07 KAR CK 0078
High Courts11 Jul 2013Allowed
Smt. Muniyamma Vs State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0034
High Courts11 Jul 2013Disposed Off
M/s. Lankesh Patrike and Patrike Prakashana Vs Karnataka Industrial Area Development Board, Spl. Land Acquisition Officer, KIADB and State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0033
High Courts11 Jul 2013Disposed Off
Sri Hemachandra Vs Mr. Shankara and The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 07 KAR CK 0032
High Courts11 Jul 2013
Sri H. Linge Gowda Vs The State of Karnataka and Sri Rangaswamaiah
Karnataka High Court · (2013) 07 KAR CK 0028
High Courts11 Jul 2013
M/s. ICICI Vs Smt. Neelamma, R. Manju and Sri Syed Ilyaas
Karnataka High Court · (2013) 07 KAR CK 0027
High Courts11 Jul 2013Allowed
T. Srinivas, S. Venkatesh and S. Gnana Murthy Vs S. Rajashekar
Karnataka High Court · (2013) 07 KAR CK 0026
Hindu Adoptions and Maintenance Act, 1956 — Section 11(6)
High Courts11 Jul 2013Dismissed
Union of India, The Chief Postmaster and The Senior Superintendent Vs Smt. Rajeshwari
Karnataka High Court · (2013) 07 KAR CK 0025
Central Civil Services (Pension) Rules, 1972 — Rule 13
High Courts11 Jul 2013Allowed
V. Narayan Vs State
Karnataka High Court · (2013) 07 KAR CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jul 2013
Sri K. Jayaramaiah Vs The Secretary and The Tahasiladar Taluk Executive Magistrate
Karnataka High Court · (2013) 07 KAR CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jul 2013
Smt. Vasanthi S. Bangera and Smt. Sabitha S. Kalmady Vs Smt. Jayanthi S.K. and Others
Karnataka High Court · (2013) 07 KAR CK 0325
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts10 Jul 2013Dismissed
Sri. S.B. Revanna Vs Katalingappa and Sri. R. Rangaswamy
Karnataka High Court · (2013) 07 KAR CK 0324
High Courts10 Jul 2013Partly Allowed
Mr. Musharaf @ Musrath Vs H.T. Manjegowda and M/s. New India Assurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0323
High Courts10 Jul 2013Partly Allowed
Channa Dasava Murthy Vs Sri. Narasimhalu V. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0311
High Courts10 Jul 2013
Aishwarya Vs Divisional Manager, Smt. Puspa Shetty and Melvin Blajo
Karnataka High Court · (2013) 07 KAR CK 0310
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013Allowed
Sri B. Mune Gowda Vs Beverages Corporation Ltd. and Depo Manager, Karnataka State Beverages Corporation Ltd.
Karnataka High Court · (2013) 07 KAR CK 0307
High Courts10 Jul 2013Dismissed
K.B. Rameshraje Urs @ Rakesh Vs H.K. Shivegowda
Karnataka High Court · (2013) 07 KAR CK 0306
High Courts10 Jul 2013Partly Allowed
Smt. Manjamma and Sri Rangappa Vs The New India Assurance Co. Ltd., Sri Prabhudeva and Sri Manoharsa Ladwa
Karnataka High Court · (2013) 07 KAR CK 0268
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013
Jinendra K. Jain Vs M/s. Oriental Insurance Co. Ltd. and S. Thammanna
Karnataka High Court · (2013) 07 KAR CK 0264
Motor Vehicles Act, 1988 — Section 166