High Courts22 Jul 2013Partly Allowed
Prakash P. Vs Hanumappa, The Managing Director and The Chairman
Karnataka High Court · (2013) 07 KAR CK 0252
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 851 of 2,397
High Courts22 Jul 2013Allowed
C.B. Lalitha Vs State of Karnataka and Commissioner of Secondary Education
Karnataka High Court · (2013) 07 KAR CK 0243
Constitution of India, 1950 — Article 14Karnataka State Civil Services (Regulation of Transfer of Teachers) Rules, 2007 — Rule 8(13), 6(2)(1)
High Courts22 Jul 2013
Smt. N. Meenakshi Vs Bangalore Development Authority
Karnataka High Court · (2013) 07 KAR CK 0242
High Courts22 Jul 2013Allowed
Sri. A.M. Sharath Chandra and Others Vs Sri. L. Srinivas and Station House Officer
Karnataka High Court · (2013) 07 KAR CK 0137
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts22 Jul 2013Disposed Off
Divisional Controller KSRTC Vs Sri. Srinivasa Reddy
Karnataka High Court · (2013) 07 KAR CK 0136
High Courts22 Jul 2013Allowed
R. Nagaraja Vs Chikka Venkatamma
Karnataka High Court · (2013) 07 KAR CK 0134
Karnataka Land Reforms Act, 1961 — Section 80(b)
High Courts22 Jul 2013Partly Allowed
Mr. Preshit Gupta Vs The Director and The Vice Chancellar
Karnataka High Court · (2013) 07 KAR CK 0133
High Courts22 Jul 2013
Smt. K. Ramamani Vs Sri. Venkatashetty and The Oriental Insurance Company Limited
Karnataka High Court · (2013) 07 KAR CK 0042
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013
T. Narayana Vs Rangaswamy Since deceased by his legal representatives
Karnataka High Court · (2013) 4 AKR 368 : (2013) 4 KCCR 3112
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 2 Rule 2, Order 7 Rule 11(d)
High Courts19 Jul 2013
Sri Venkatesh K. and Sri Dhanpal K. Vs Sri J. Anthony Swamy
Karnataka High Court · (2013) 07 KAR CK 0330
High Courts19 Jul 2013
R. Gopal Reddy Vs State
Karnataka High Court · (2013) 07 KAR CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 301, 302, 303
High Courts19 Jul 2013Disposed Off
Basappa G.K. Vs The Official Liquidator
Karnataka High Court · (2013) 07 KAR CK 0328
High Courts19 Jul 2013Dismissed
Sri Guttappa Vs Sri Thimmarayappa and Sri Sampangiramaiah
Karnataka High Court · (2013) 07 KAR CK 0326
High Courts19 Jul 2013
M. Venkappa Poojary Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 326, 504
High Courts19 Jul 2013Dismissed
Smt. Sannamma Vs The Deputy Commissioner and Others
Karnataka High Court · (2013) 07 KAR CK 0256
High Courts19 Jul 2013Disposed Off
Miss N. Sandhya Shree Vs M/s. Indian Oil Corporation Limited
Karnataka High Court · (2013) 07 KAR CK 0255
High Courts19 Jul 2013Allowed
Prathamik Krishi Pathina Sahakara Sangha Vs The State of Karnataka, The Director of Co-operative Audit and Deputy Director of Co-operative Audit
Karnataka High Court · (2013) 07 KAR CK 0254
Constitution of India, 1950 — Article 14, 243ZM(3)Karnataka Co-operative Societies Act, 1959 — Section 34, 63(1)
High Courts19 Jul 2013Partly Allowed
Sri. Nanjundappa@ Nanjunda Vs L. Mohan and The Manager
Karnataka High Court · (2013) 07 KAR CK 0218
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013
Sri. T. Vasudeva Pai, Sri S.G. Gowda, Sri Sudhakar Pai and Sri Prakash Shetty Vs State and Sri. P.N. Balkrishna Rao
Karnataka High Court · (2013) 07 KAR CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts19 Jul 2013
Sri. Elson Vas Vs Sri. Robert D''Souza and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0216
Motor Vehicles Act, 1988 — Section 166