High Courts19 Jul 2013
Smt. S.R. Mangala Gowramma and Others Vs P.M. Narayana and National Insurance Co. Ltd.
Karnataka High Court · (2014) ACJ 1833 : (2013) 4 AKR 508 : (2013) ILR (Kar) 5328
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 852 of 2,397
High Courts19 Jul 2013Allowed
Smt. M. Usharani Vs Sri. A. Nagaraj
Karnataka High Court · (2013) 07 KAR CK 0211
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts19 Jul 2013Dismissed
Sri. H.K. Nagaraju Vs Y.S. Puttaramu and The Manager, The ICICI Lombard Motor Insurance Company Ltd.
Karnataka High Court · (2013) 07 KAR CK 0129
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013
Sri Mahabala Shetty Vs State of Karnataka, Special Officer Land Reforms Tribunal and Sri Vasudeva Bhat
Karnataka High Court · (2013) 4 AKR 450 : (2013) ILR (Kar) 5538
Karnataka Land Reforms Act, 1974 — Section 77AKarnataka Land Reforms Rules, 1974 — Rule 26(C)(1)
High Courts19 Jul 2013Allowed
Smt. Shylaja and Smt. Manjula Vs Sri. Ramadasappa R., Sri. Rajanna R., Sri. Murali R. and Sri. M. Subramani
Karnataka High Court · (2013) 07 KAR CK 0089
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17
High Courts19 Jul 2013Dismissed
Mr. K.T. Krishna Kanth Vs Union of India, Prasar Bharati (Broadcasting Corporation of India), Chief Executive Officer and Station Director
Karnataka High Court · (2013) 07 KAR CK 0088
High Courts19 Jul 2013Partly Allowed
Sri. B.C. Byraiah @ Byrappa Vs Sri. Nareshkumar and Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013Dismissed
The Manager Vs Smt. P.N. Swetha and Others
Karnataka High Court · (2013) 07 KAR CK 0086
Motor Vehicles Act, 1988 — Section 173(1)
High Courts19 Jul 2013Dismissed
Wipro GE Healthcare Private Limited Vs National Institute of Mental Health and Neurosciences, Siemens Limited and Philips Electronics India Limited Philips Electronics India Limited Vs National Institute of Mental Health and Neurosciences, Siemens Limited and Wipro GE Healthcare Private Limited
Karnataka High Court · (2013) 4 AKR 538 : (2013) ILR (Kar) 4382
Constitution of India, 1950 — Article 226
High Courts19 Jul 2013Disposed Off
Abdul Wajid Vs M/s. Jumma Masjid (Charminar) and Others
Karnataka High Court · (2013) 07 KAR CK 0068
High Courts19 Jul 2013
Sheik Issak Vs S.S. Khazi
Karnataka High Court · (2013) 07 KAR CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 500, 501, 502
High Courts19 Jul 2013Partly Allowed
Jayanthilal Dave Vs State Assistant Drug Controller
Karnataka High Court · (2013) 07 KAR CK 0049
Essential Commodities Act, 1955 — Section 7, 7(1)(a)(ii)
High Courts19 Jul 2013Dismissed
P. Naveen Vs S.B. Manu and Branch Manager, The Oriental Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0036
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013Dismissed
S.B. Harish Vs S.S. Lingadevaru and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013Allowed
Srinivas Vs Thiru Margadarshi Constructions Private Limited
Karnataka High Court · (2014) 3 AKR 529 : (2014) 3 KarLJ 275
High Courts18 Jul 2013Dismissed
Shri Muniyappa, Shri Chikkanarasappa, Shri Muniraju and Shri Muniyappa Vs Shri L. Krishnoji Rao and Others
Karnataka High Court · (2013) 07 KAR CK 0280
High Courts18 Jul 2013
Hanumanthappa Vs Basavaraja @ Eshwarappa, B. Eshwarappa and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0279
High Courts18 Jul 2013
Sri Dayananda @ Deepak Gowda, Sri Manikantha @ Manikanthegowda, Sri Shivananjegowda and Sri Dinesh Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts18 Jul 2013
ISRO Satellite Center Vs Bharath Electronics
Karnataka High Court · (2013) 07 KAR CK 0257
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jul 2013Disposed Off
Smt. Rathnamma Vs The Executive Engineer (Electrical) and The Assistant Executive Engineer (Electrical)
Karnataka High Court · (2013) 07 KAR CK 0241
Electricity Act, 2003 — Section 126(1)