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Karnataka High Court judgments

47,933 judgments · page 849 of 2,397

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High Courts26 Jul 2013Dismissed

Kum. Vidya Vs Vittala, The Manager, Bajaj Allianz General Insurance Co., Ltd., Mr. Hilayee and The Manager, ICICI Lombard General Insurance Co., Ltd.

Karnataka High Court · (2013) 07 KAR CK 0002

Motor Vehicles Act, 1988 — Section 166
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High Courts26 Jul 2013Partly Allowed

Srinivasa Vs Suri @ Suresha, Y. Nagaraj and The Branch Manager

Karnataka High Court · (2013) 07 KAR CK 0001

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High Courts25 Jul 2013

Applicomp (India) Ltd. Vs State of Karnataka and Others

Karnataka High Court · (2013) 66 VST 538

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High Courts25 Jul 2013

Shashi Kumar Vs The State of Karnataka and The Tahsildar

Karnataka High Court · (2013) 4 AKR 647 : (2014) CriLJ 80 : (2013) ILR (Kar) 5089 : (2013) 4 KCCR 2977

Bonded Labour System Abolition Act, 1976 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 26(b), 482
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High Courts25 Jul 2013Allowed

Katappa, Balaraj and Smt. Kavithamma Vs The State of Karnataka

Karnataka High Court · (2013) 07 KAR CK 0305

Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts25 Jul 2013Disposed Off

The Managing Director K.S.R.T.C. Vs Sri. Ratinam and Others

Karnataka High Court · (2013) 07 KAR CK 0240

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High Courts25 Jul 2013Dismissed

Basappa Vs Basappa

Karnataka High Court · (2013) 07 KAR CK 0239

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High Courts25 Jul 2013Dismissed

Sri. M.R. Doreswamy and Sri. K.N. Balasubramanya Murthy Vs Smt. Lokeshwari

Karnataka High Court · (2013) 07 KAR CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 29, 33(C)(2)
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High Courts25 Jul 2013Partly Allowed

New India Assurance Co. Ltd. Vs Sri. Paary T.T.N, Smt. Pramila N., Kum. M.N. Kavya and Sri. M.N. Naveen Kumar Smt. N. Pramila, Kum. M.N. Kavya and Master M.N. Naveen Kumar Vs The New India Assurance Co., Ltd. and Sri. Paary T.T.N.

Karnataka High Court · (2013) 07 KAR CK 0118

Motor Vehicles Act, 1988 — Section 128
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High Courts25 Jul 2013Disposed Off

Smt. V. Shobha Vs Smt. Venkata Lakshmamma

Karnataka High Court · (2013) 07 KAR CK 0117

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High Courts25 Jul 2013Dismissed

K. Nanjundaswamy Vs The. Commissioner

Karnataka High Court · (2013) 07 KAR CK 0116

Bangalore Development Authority Act, 1976 — Section 17
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High Courts25 Jul 2013Partly Allowed

Nagabhushan S. Vs M/s. Oriental Insurance Co. Ltd. and M.D. Bose

Karnataka High Court · (2013) 07 KAR CK 0115

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High Courts25 Jul 2013Dismissed

Manjunatha @ Nepali Vs The State of Karnataka

Karnataka High Court · (2013) 07 KAR CK 0108

Penal Code, 1860 (IPC) — Section 302, 304, 34
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High Courts25 Jul 2013Partly Allowed

State of Karnataka Vs Sri Girisha @ Giri Sri Girisha @ Giri Vs State of Karnataka

Karnataka High Court · (2013) 07 KAR CK 0107

Dowry Prohibition Act, 1961 — Section 4, 6, 6Penal Code, 1860 (IPC) — Section 304-B, 306, 498-A
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High Courts25 Jul 2013Disposed Off

Shri. Ravi and Shri. Babu Vs Shri. Venkataramanappa and Shri. Venkataswamy

Karnataka High Court · (2013) 07 KAR CK 0106

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High Courts25 Jul 2013Dismissed

Sri. P.S. Narayan Vs Sri. P.S. Srinivasan and Others

Karnataka High Court · (2013) 07 KAR CK 0105

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts25 Jul 2013

Smt. Viral Goda @ Viral Dhulia and Others Vs Sri. Virag R. Dhulia and State of Karnataka

Karnataka High Court · (2013) 4 AKR 454 : (2014) ILR (Kar) 199 : (2013) 4 KCCR 3137

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 120-B, 34
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High Courts25 Jul 2013Allowed

H.V. Akshatha Vs Pradhyumna Vedavyasa Adiga

Karnataka High Court · (2013) 4 AKR 374

Family Courts Act, 1984 — Section 5Hindu Marriage Act, 1955 — Section 13(1)(Ia)
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High Courts25 Jul 2013

Sangeetha Agencies Vs Deputy Commissioner of Commercial Taxes (Audit-3)

Karnataka High Court · (2014) 44 GST 620

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High Courts24 Jul 2013Allowed

Upendra Nayak Vs State of Karnataka and Others

Karnataka High Court · (2013) 4 AKR 373 : (2013) ILR (Kar) 4159

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