High Courts26 Jul 2013Dismissed
Mrs. Bhuvaneshwari Vs Jeevandas Adyanthaya and The Manager
Karnataka High Court · (2013) 07 KAR CK 0336
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 848 of 2,397
High Courts26 Jul 2013Dismissed
Ms. Anju Ahuja Vs The Commissioner
Karnataka High Court · (2013) 07 KAR CK 0312
High Courts26 Jul 2013Dismissed
Mangalore Zenith Beedies Vs Zeenath Beedies
Karnataka High Court · (2013) 07 KAR CK 0270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jul 2013Dismissed
Venkatesh Vs Devaraju and The Manager, The New India Assurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0269
High Courts26 Jul 2013Dismissed
Sabjan Saheb Vs Sri. Gayub Saheb, Sri. Sadar Saheb and Baba Saheb
Karnataka High Court · (2013) 07 KAR CK 0227
High Courts26 Jul 2013Dismissed
Sri. Nelson Pereira Vs Sri. Sulaiman and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0226
High Courts26 Jul 2013Dismissed
Master Mohd. Razik @ Mohd. Razik Ahamed Vs D. Sudhekar Shetty and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0225
High Courts26 Jul 2013Dismissed
Sri. Pramod Vs Sri. Yashwantha N.S. and National Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0212
High Courts26 Jul 2013Dismissed
Mr. Jagadish S. Gurupra Vs Mrs. Winny Vardin D''souza and Sri. Ram General Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0195
High Courts26 Jul 2013
J. Basavaraj Vs Sandeep S. Jajur, Shankarappa J. and The Manager, The New India Assurance Company Ltd.
Karnataka High Court · (2013) 07 KAR CK 0114
High Courts26 Jul 2013Dismissed
Akram Pasha Vs T. Nirmala
Karnataka High Court · (2013) 07 KAR CK 0113
High Courts26 Jul 2013Dismissed
Sri. Muddappa and Mallikarjuna Vs R.M. Shivalingappa and Others
Karnataka High Court · (2013) 07 KAR CK 0111
High Courts26 Jul 2013
Ravi Shetty Vs Sanjeeva K. Poojary and Shankar K. Poojary
Karnataka High Court · (2013) 07 KAR CK 0110
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17Karnataka Rent Act, 1999 — Section 4, 45
High Courts26 Jul 2013Dismissed
M/s. Sriram General Insurance Company Ltd. Vs Gangadhar. T.N. and Others
Karnataka High Court · (2013) 07 KAR CK 0109
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013Dismissed
Abdul Saleem Vs D.S. Lingappa Gowda and National Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0104
High Courts26 Jul 2013Dismissed
Smt. Leela @ Leelavathi Vs Mohammed Musthafa and The ICICI Lombard General Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0103
High Courts26 Jul 2013Dismissed
Mr. Krishna Kiran Kumar Vs Ravi Kumar and The Manager, The New India Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0102
High Courts26 Jul 2013Dismissed
Sri. Balakrishna Shetty Vs Sri. Sunil Shetty and United India Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0064
High Courts26 Jul 2013Dismissed
Mahabala Poojary Vs Dinesh and The Manager, National Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0063
High Courts26 Jul 2013
Sri A. Somashekar Vs The Secretary and Sri Yeshawanth
Karnataka High Court · (2013) 07 KAR CK 0062
Motor Vehicles Act, 1988 — Section 72, 80, 90