High Courts01 Aug 2013Dismissed
C.C. Basavaraj Vs Smt. Gowramma
Karnataka High Court · (2013) 08 KAR CK 0118
Hindu Marriage Act, 1955 — Section 13(1)(1a), 13(1)(1b), 13(1)(b)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 846 of 2,397
High Courts01 Aug 2013
United India Insurance Co. Ltd. Vs Miss Savitha and Others
Karnataka High Court · (2013) 08 KAR CK 0109
High Courts01 Aug 2013
State of Karnataka Vs Sri. Ramaiah A. Lingaiah
Karnataka High Court · (2013) 08 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313Railway Property (unlawful Possession) Act, 1966 — Section 3(a)
High Courts01 Aug 2013Dismissed
United India Insurance Co. Ltd. Vs Miss Kavitha and Others
Karnataka High Court · (2013) 08 KAR CK 0065
High Courts01 Aug 2013Partly Allowed
Smt. Khairunbi and Others Vs Chandrashekar and The Manager ICICI Lombard Motor Insurance
Karnataka High Court · (2013) 08 KAR CK 0051
Motor Vehicles Act, 1988 — Section 166
High Courts01 Aug 2013Partly Allowed
Pushpa Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0050
High Courts01 Aug 2013Partly Allowed
Shanthamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0049
High Courts01 Aug 2013Partly Allowed
Jayalakshmiyamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0048
High Courts01 Aug 2013Allowed
Sri. Veerendra N. Kamath Vs The Deputy Commissioner, The Special Tahsildar and Sri. Lakshman Nayak
Karnataka High Court · (2013) 08 KAR CK 0034
High Courts01 Aug 2013Allowed
M/s. National Insurance Company Limited Vs Kavitha and Others
Karnataka High Court · (2013) 08 KAR CK 0032
High Courts01 Aug 2013Allowed
The Regional Provident Fund Commissioner and The Assistant Provident Fund Commissioner Vs M/s. Jeevan Champa Corporation
Karnataka High Court · (2013) 08 KAR CK 0026
High Courts01 Aug 2013
United India Insurance Co., Ltd. Vs Master Roshan and Others Master Roshan Vs Sri. D. Ravi Shankar Puranthar and Others
Karnataka High Court · (2013) 08 KAR CK 0010
High Courts01 Aug 2013Disposed Off
Chinmaya Vidyalaya and Vs The State of Karnataka, Deputy Director of Public Instruction and The Block Education Officer etc. etc.
Karnataka High Court · (2013) 08 KAR CK 0009
High Courts31 Jul 2013
The Commissioner of Income Tax and Another Vs Sandur Manganese and Iron Ores Limited
Karnataka High Court · (2014) 362 ITR 160 : (2014) 78 KarLJ 237
High Courts31 Jul 2013Allowed
Sadashivnagar Youth Association Vs The State of Karnataka, The Karnataka Housing Board, The Bangalore Development Authority and The Bruhat Bangalore Mahanagara Palike
Karnataka High Court · (2013) 07 KAR CK 0335
High Courts31 Jul 2013
Vivek Vs Hasharaj and Others
Karnataka High Court · (2013) 07 KAR CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 216Penal Code, 1860 (IPC) — Section 302, 306, 323, 34, 498A
High Courts31 Jul 2013Dismissed
Smt. S. Leelavathi Vs M. Bhaskar, Shri Murgesh, Smt. Nalini and Smt. Kavitha M. Bhaskar, Shri Murgesh, Smt. Nalini and Smt. Kavitha Vs Smt. Leelavathi
Karnataka High Court · (2013) 07 KAR CK 0333
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts31 Jul 2013Dismissed
M/s. Presidency Education Trust (Registered) Vs Bruhat Bangalore Mahanagara Palike and Bangalore Development Authority
Karnataka High Court · (2013) 07 KAR CK 0332
High Courts31 Jul 2013Allowed
Panaje C.A. Society Ltd. Vs The State of Karnataka and The Director of Co-operative Audit
Karnataka High Court · (2013) 07 KAR CK 0331
Constitution of India, 1950 — Article 14, 243ZM(3)Karnataka Co-operative Societies Act, 1959 — Section 34, 63(1)
High Courts31 Jul 2013Dismissed
Dr. H. Narayan Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 227Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)