High Courts02 Aug 2013
Karnataka Power Transmission Corporation Limited Vs Nanjamma and Another
Karnataka High Court · (2013) 6 KarLJ 352
Land Acquisition Act, 1894 — Section 18(1), 18(3)(b), 4(1)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 845 of 2,397
High Courts01 Aug 2013
Smt. Rukmaniyamma @ Rukkamma Vs The State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 376 : (2013) ILR (Kar) 5637 : (2013) 4 KCCR 3147
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 5, 5(1-A), 5A(1-A)
High Courts01 Aug 2013Partly Allowed
Deepak Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C
Karnataka High Court · (2013) 08 KAR CK 0190
High Courts01 Aug 2013Partly Allowed
Rathnamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0189
High Courts01 Aug 2013Partly Allowed
Sri Mohammed Ali Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0188
High Courts01 Aug 2013Partly Allowed
Rangamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.
Karnataka High Court · (2013) 08 KAR CK 0187
High Courts01 Aug 2013
United India Insurance Co., Ltd. Vs Smt. Pushpa and Others
Karnataka High Court · (2013) 08 KAR CK 0182
High Courts01 Aug 2013Partly Allowed
Puttaramu Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 307, 326
High Courts01 Aug 2013Allowed
Sri Sonnalappa and Sri Ramakrishnappa Vs Sri Sampangappa and Others
Karnataka High Court · (2013) 08 KAR CK 0178
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts01 Aug 2013Allowed
M/s. Vahini Irrigation Private Limited Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 08 KAR CK 0177
Constitution of India, 1950 — Article 226
High Courts01 Aug 2013Allowed
Sri Surendra Vs The State
Karnataka High Court · (2013) 08 KAR CK 0164
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts01 Aug 2013Allowed
Sri Sukur Vs Sri V. Ashraf and The Oriental Insurance Co. Ltd. Oriental insurance Co. Ltd. Vs Sukur and V. Ashraf
Karnataka High Court · (2013) 08 KAR CK 0145
Motor Vehicles Act, 1988 — Section 2(21)
High Courts01 Aug 2013
United India Insurance Co. Ltd. Vs Sri. Veeranna Puranthar and Others
Karnataka High Court · (2013) 08 KAR CK 0144
High Courts01 Aug 2013Dismissed
N.G. Ramappa Vs Sri. Bhimeesh, Sri. D. Devaraj and Smt. Lalithamma
Karnataka High Court · (2013) 08 KAR CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 380, 420, 468, 471
High Courts01 Aug 2013Partly Allowed
Sri Yoganarasimham @ Narasimha Vs State
Karnataka High Court · (2013) 08 KAR CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308
High Courts01 Aug 2013Allowed
Peter D''Souza and Junifer C. Alvaris Vs The Secretary, K. Praveen, P.H. Mohammed and The Secretary, Regional Transport Authority
Karnataka High Court · (2013) 08 KAR CK 0129
Motor Vehicles Act, 1988 — Section 80(3), 90
High Courts01 Aug 2013Dismissed
Dr. S. Arumugham Vs The Special Land Acquisition Officer, The Commissioner and The Secretary
Karnataka High Court · (2013) 08 KAR CK 0124
Land Acquisition Act, 1894 — Section 4(1), 6(1)Registration Act, 1908 — Section 17
High Courts01 Aug 2013Dismissed
B.G. Prakash Kumar and Others Vs The Commissioner and Others
Karnataka High Court · (2013) 4 AKR 36
Karnataka Transparency in Public Procurements Act, 1999 — Section 23Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 471, 477(a)
High Courts01 Aug 2013Dismissed
Hindustan Petroleum Corporation Limited Vs Capt. H.R. Prasad
Karnataka High Court · (2013) 08 KAR CK 0122
Transfer of Property Act, 1882 — Section 106
High Courts01 Aug 2013Allowed
M.S. Ramaiah Medical College and Teaching Hospital and M.R. Jayaram Vs Union of India and Board of Governors in Supersession of Medical Council of India
Karnataka High Court · (2013) 08 KAR CK 0121
Postgraduate Regulation — Rule egulation13.9