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Karnataka High Court judgments

47,933 judgments · page 835 of 2,397

High Courts28 Aug 2013Allowed

The Karnataka State Road Transport Corporation Vs The Workmen of Karnataka repr. by K.S.R.T.C. Staff and Workers and Others Bangalore Metropolitan Transport Corporation Vs The Workmen of Karnataka State Road Transport Corporation and S. Nagaraj Secretary Death-cum-Retirement Benefit Fund K.S.R.T.C.

Karnataka High Court · (2014) 1 AKR 506 : (2014) LabIC 803

General Clauses Act, 1897 — Section 13, 14Road Transport Corporations Act, 1950 — Section 17A, 2(b), 3
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High Courts27 Aug 2013

Siddanna Vs Beml Limited

Karnataka High Court · (2014) 140 FLR 1043 : (2013) 6 KarLJ 90

Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 33(2)(b)
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