High Courts22 Aug 2013
D. Kumarswamy and Another Vs State of Karnataka
Karnataka High Court · (2014) 140 FLR 670 : (2013) LLR 1259
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 837 of 2,397
High Courts22 Aug 2013
Mr. Giridhar Vs Sri Kasthuri Sreenavasa Pai @ Varadaraya Pai and The State
Karnataka High Court · (2013) 08 KAR CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149, 419, 420, 423, 467
High Courts22 Aug 2013Partly Allowed
Shanthamma and Another Vs Divisional Controller, K.S.R.T.C.
Karnataka High Court · (2014) 1 LLJ 4
High Courts21 Aug 2013Allowed
Smt. Zahirabi Vs Smt. Goribi and Others
Karnataka High Court · (2013) 4 AKR 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Limitation Act, 1963 — Article 65
High Courts21 Aug 2013
Sri Veerashaiva Sangha(R) and Sri. Basaveswara Kalyana Mantapa, Arlepet Vs Asst. Commissioner of Commercial Taxes (Transition)
Karnataka High Court · (2013) 4 AKR 583 : (2013) ILR (Kar) 5983 : (2013) 77 KarLJ 286 : (2014) 73 VST 382
Karnataka Tax on Luxuries Act, 1979 — Section 11A, 2(1-A), 3C
High Courts21 Aug 2013Dismissed
Sri K. Channappa and Sri K. Arasappa Vs The Deputy Commissioner and Others
Karnataka High Court · (2014) 1 AKR 7 : (2013) 5 KarLJ 195
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts21 Aug 2013
Sri. Laxman. V. Shetty Vs State of Karnataka and Smt. N. Lakshmi Arun Padiyar
Karnataka High Court · (2013) 08 KAR CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420, 468, 471
High Courts21 Aug 2013Allowed
Souvik Bose and Others Vs The State of Karnataka and Smt. Prokreeti Bose
Karnataka High Court · (2013) 08 KAR CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498-A
High Courts21 Aug 2013Dismissed
N. Jagannath, N. Narayanaswamy, N. Venkatesh and N. Devaraj Vs The Tahsildar, The Assistant Commissioner and State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0203
High Courts21 Aug 2013Dismissed
Dharamgouda and Others Vs Spl. LAO, Ranebennur and Another
Karnataka High Court · (2013) ILR (Kar) 5422
High Courts21 Aug 2013Disposed Off
Udaya Eshwaran Vs State of Karnataka and Another
Karnataka High Court · (2014) 2 AKR 262 : (2013) 5 KarLJ 718
High Courts21 Aug 2013Allowed
Sri. Rajesh Nayak Vs The State of Karnataka, The Authorized Officer and Deputy Conservator of Forest
Karnataka High Court · (2013) 08 KAR CK 0059
High Courts21 Aug 2013Dismissed
Transvision Software and Data Solutions Private Limited Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 574
High Courts21 Aug 2013
The Union of India Vs Sri Mallappa and Others
Karnataka High Court · (2014) 1 AKR 39 : (2013) ILR (Kar) 4731 : (2014) 2 KCCR 1618
Railways Act, 1989 — Section 123, 123c, 124, 124-A
High Courts20 Aug 2013Dismissed
M/s. Crompton Greaves Ltd. Vs M/s. Annapurna Electronics and Others
Karnataka High Court · (2013) 4 AKR 549 : (2014) 1 KarLJ 41
Arbitration and Conciliation Act, 1996 — Section 32(2)c, 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 18(3)
High Courts20 Aug 2013Allowed
The Divisional Controller Karnataka State Road Transport Corporation Vs C.K. Basavaraju
Karnataka High Court · (2013) 08 KAR CK 0209
Industrial Disputes Act, 1947 — Section 11-A
High Courts20 Aug 2013Disposed Off
Smt. Sarojabai V. Vs The Taluk Surveyor and Sri. A. Krishnappa
Karnataka High Court · (2013) 08 KAR CK 0206
High Courts20 Aug 2013Allowed
C.S. Gangadharaiah Vs The Deputy Commissioner, The Asst. Commissioner and The Tahsildar
Karnataka High Court · (2013) 08 KAR CK 0205
Karnataka Land Revenue Rules, 1966 — Rule 108K