High Courts04 Sept 2013
Commissioner of Income Tax and Another Vs Maa Communication Bozell Ltd.
Karnataka High Court · (2014) 265 CTR 179 : (2014) 222 TAXMAN 282
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 833 of 2,397
High Courts03 Sept 2013
Employees Union of Precision Tooling System Limited and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 326
High Courts03 Sept 2013
Employees Sparr Group of Companies Namely M/s. Sparr Equipments Limited Vs Sparr Equipments Limited and Others
Karnataka High Court · (2014) 1 KarLJ 101 : (2014) 1 LLN 650
High Courts03 Sept 2013
Raju Pandu Teli and Others Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 342 : (2013) 6 KarLJ 639 : (2014) 3 KCCR 2102
High Courts03 Sept 2013
Kuduma Fasteners Private Limited Vs Mathias A.
Karnataka High Court · (2014) 2 AKR 110 : (2014) 140 FLR 451 : (2013) 6 KarLJ 356
Industrial Disputes Act, 1947 — Section 33(1)(b)
High Courts03 Sept 2013
Sri R Narayanaswamy Vs State of Karnataka State Vs Sri R. Narayanaswamy @ Gopala Swamy
Karnataka High Court · (2013) 09 KAR CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 212, 428Prevention of Corruption Act, 1988 — Section 11, 13(1)(a), 13(1)(b), 13(1)(d), 13(2)
High Courts03 Sept 2013
Vasavi Credit Co-Operative Society Limited Vs H.L. Manjunath
Karnataka High Court · (2014) 1 KarLJ 722
High Courts03 Sept 2013
J.K. Cement Works, Muddapur Vs State of Karnataka
Karnataka High Court · (2013) 77 KarLJ 445
High Courts03 Sept 2013Dismissed
The Bangalore Development Authority Vs Sri M.S. Narayana Murthy
Karnataka High Court · (2014) 1 KCCR 668
High Courts03 Sept 2013
Hotel Paraag Limited (HPL) Vs State Bank of India (Industrial Finance)
Karnataka High Court · (2014) 3 AKR 843 : (2014) 3 BC 220 : (2014) 1 KarLJ 137
High Courts02 Sept 2013Dismissed
Sri D. Govinda Rao, Sri Dasharath Bhojagar and Sri Krishnappa Belleri Vs State of Karnataka and Others
Karnataka High Court · (2013) ILR (Kar) 5748 : (2014) 2 KarLJ 91
Karnataka Industrial Area Development Act, 1966 — Section 28, 28(1), 28(4), 29, 32
High Courts02 Sept 2013Disposed Off
Sri Anjanappa, Sri Venkatesh and Sri Srinivas Vs The State of Karnataka, Urban Development Department (UDD), Bangalore Development Authority, (BDA) and Land Acquisition Officer, Bangalore Development Authority (BDA)
Karnataka High Court · (2013) 09 KAR CK 0312
High Courts02 Sept 2013Disposed Off
The Mahabubnagar District Palamoori Migrant Labour Union Vs The State of Karnataka Department of Water Resources Vikas Soudha and Others
Karnataka High Court · (2014) 140 FLR 450 : (2013) 6 KarLJ 387
High Courts02 Sept 2013Dismissed
Sri Saideepa Jewellery Works Vs State of Karnataka
Karnataka High Court · (2013) 77 KarLJ 230
High Courts02 Sept 2013
Indian Rayon and Industries Limited (Now Known as Aditya Birla Nuvo Limited) Vs State of Karnataka
Karnataka High Court · (2013) 77 KarLJ 293
High Courts02 Sept 2013Dismissed
Jalil Vs The State of Karnataka, The Excise Commissioner, The Deputy Commissioner of Excise and Sri Sheetal C. Patravali
Karnataka High Court · (2013) 6 KarLJ 385
Constitution of India, 1950 — Article 226, 227Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 5
High Courts02 Sept 2013Dismissed
Sri. Mohan Babu Vs Union of India
Karnataka High Court · (2013) 09 KAR CK 0042
Arbitration and Conciliation Act, 1996 — Section 37(1)(a), 9
High Courts02 Sept 2013Dismissed
State Vs Gopala Alias Gopalagowda and Others
Karnataka High Court · (2014) 2 Crimes 239 : (2014) 2 KarLJ 135
High Courts30 Aug 2013
Commissioner of Income Tax Vs Hindustan Lever Ltd.
Karnataka High Court · (2013) 08 KAR CK 0257
High Courts30 Aug 2013Partly Allowed
Superintending Engineer (Elec) O and M Circle Vs Sri. Ranganath
Karnataka High Court · (2014) 1 AKR 156 : (2013) ILR (Kar) 6017 : (2014) 1 KarLJ 537
Constitution of India, 1950 — Article 12, 16Industrial Disputes Act, 1947 — Section 10(4-A), 25B, 25F