High Courts05 Sept 2013Allowed

BMTC Vs Sri P. Jai Singh

Karnataka High Court · (2014) 1 AKR 62 : (2013) ILR (Kar) 4718 : (2014) LabIC 832

Industrial Disputes Act, 1947 — Section 10(4-A), 33(2)(b)Road Transport Corporations Act, 1950 — Section 45