Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 465, 471Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1A), 21(1)

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High Courts01 Aug 2024Allowed

Aparna D Vs State Of Karnataka By Ramamurthy Nagar P.S., Bengaluru, Rep By Spp High Court Building Bengaluru - 560001

Karnataka High Court · (2024) 08 KAR CK 0011

Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 437(1)

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High Courts01 Aug 2024Allowed

Kumara Vs State Of Karnataka

Karnataka High Court · (2024) 08 KAR CK 0007

Indian Penal Code, 1860 — Section 323, 354(B), 448, 506, 509Code Of Criminal Procedure, 1973 — Section 438

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High Courts01 Aug 2024Allowed

Ajay H Vs State Of Karnataka

Karnataka High Court · (2024) 08 KAR CK 0006

Indian Penal Code, 1860 — Section 34, 307, 324, 504

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High Courts01 Aug 2024Allowed

Nagu Naik S/O Late Lakshman Naik Vs State Of Karnataka

Karnataka High Court · (2024) 08 KAR CK 0005

Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts01 Aug 2024Allowed

A. Sunil Kumar Vs State By Begur P.S Bengaluru Represented By SPP High Court Of Karnataa Bangalore - 560001 & Others

Karnataka High Court · (2024) 08 KAR CK 0003

Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302, 307, 341, 447, 504

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High Courts26 Jul 2024Allowed

Kusuma Kumari Vs Ganesh Babu

Karnataka High Court · (2024) 07 KAR CK 0053

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts26 Jul 2024Disposed Of

Nagaraju S Vs Ashwathaiah & Others

Karnataka High Court · (2024) 07 KAR CK 0051

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts26 Jul 2024Allowed

Ilyas @ Illu @ Neamangala Illu S/O Muktiyar Vs State Of Karnataka By Shivaji Nagar Police Station, Rep. By Spp, High Court Building, Bangalore - 560001

Karnataka High Court · (2024) 07 KAR CK 0050

Indian Penal Code, 1860 — Section 109, 120B, 143, 147, 148, 149, 302

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High Courts26 Jul 2024Partly Allowed

Neelakantappa Vs State By Hosadurga Police Station Chitradurga District, Represented By Public Prosecutor, High Court Building, Bengaluru - 560001 & Others

Karnataka High Court · (2024) 07 KAR CK 0049

Indian Penal Code, 1860 — Section 376, 376DB, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 42Evidence Act, 1872 — Section 6

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High Courts25 Jul 2024Allowed

Niveditha S W/O Sri. Sherwin K Vs Sherwin K S/O Sri. J. Komagan

Karnataka High Court · (2024) 07 KAR CK 0048

Code Of Criminal Procedure, 1973 — Section 24

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