High Courts25 Jul 2024Allowed
Pavitra Vs Dinesh S/O Chennegowda
Karnataka High Court · (2024) 07 KAR CK 0047
Code Of Criminal Procedure, 1973 — Section 24
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 84 of 2,399
High Courts19 Jul 2024Disposed Of
Bangaru Srinivasan Vs S. M. Renukamma & Others
Karnataka High Court · (2024) 07 KAR CK 0046
Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 2Writ Proceedings Rules, 1977 — Rule 39
High Courts19 Jul 2024Dismissed
Official Liquidator Of M/S Shree Mookambika Finance Corporation (IN LIQN) Attached To High Court Of Karnataka Corporate Bhavan, No.26-27, Raheja Towers, 12th Floor,M G Road Bangalore -1 Vs K Gopalakrishna Bhat & Others
Karnataka High Court · (2024) 07 KAR CK 0045
Companies Act, 1956 — Section 543(1)Companies (Court) Rules, 1959 — Rule 260
High Courts19 Jul 2024Dismissed
Kishore Baishya Vs Rebecca Hooper
Karnataka High Court · (2024) 07 KAR CK 0041
High Courts19 Jul 2024Disposed Of
Ayub P.S. @ Bommanahalli Babu @ Attica Babu Vs State Of Karnataka By Doddaballapura Rural Police Station Represented By Public Prosecutor District And Sessions Judge Doddaballapura Rural
Karnataka High Court · (2024) 07 KAR CK 0040
Indian Penal Code, 1860 — Section 379, 413
High Courts19 Jul 2024Disposed Of
Ayub PS @ Bommanahalli Babu @ Attica Babu Vs State By Doddaballapura Rural P.S. � 561 203 & Others
Karnataka High Court · (2024) 07 KAR CK 0039
Code Of Criminal Procedure, 1973 — Section 50A, 169, 305Indian Penal Code, 1860 — Section 379, 413
High Courts18 Jul 2024Dismissed
Ravikumar Vs State Of Karnataka By Thirumani Police Station, Represented By The State Public Prosecutor, High Court Buildings, Bengaluru - 560001
Karnataka High Court · (2024) 07 KAR CK 0044
High Courts15 Jul 2024Allowed
Jagadish @ Jagadishkumar Vs State Of Karnataka Through Mannaekhelli P.S. Chitguppa Taluk District Bidar Rep. By Addl. S.P.P., High Court Of Karnataka Kalaburagi-585105 & Others
Karnataka High Court · (2024) 07 KAR CK 0037
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(2)(v), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 324, 341, 504, 506
High Courts15 Jul 2024Partly Allowed
Sahadevappa S/O. Fakkirappa Gudadur Vs Management Of NWKRTC, Regional Workshop, Represented By Its Works Manager, Gokul Road, Hubballi � 580001
Karnataka High Court · (2024) 07 KAR CK 0034
High Courts15 Jul 2024Disposed Of
D R Sundar Vs Commissioner Bruhat Bangalore Mahanagara Palike Hudson Circle,Bangalore-01 & Others
Karnataka High Court · (2024) 07 KAR CK 0033
High Courts15 Jul 2024
K.N. Kamala & Others Vs Manoj Kumar B. S/O. Sri Babulal & Others
Karnataka High Court · (2024) 07 KAR CK 0031
High Courts12 Jul 2024Disposed Of
Anjan Kumar Gowda S Vs State Of Karnataka. Department Of Urban Development, Vikasa Soudha, Bengaluru 560001. Represented By The Secretary & Others
Karnataka High Court · (2024) 07 KAR CK 0030
High Courts12 Jul 2024Disposed Of
Vasantha Vs Shanthamma W/O Gangadharaiah & Others
Karnataka High Court · (2024) 07 KAR CK 0028
High Courts12 Jul 2024Dismissed
Naveen & Others Vs P. Bhagyamma, W/O Late Sri Ramakrishna & Others
Karnataka High Court · (2024) 07 KAR CK 0027
High Courts12 Jul 2024Allowed
Balagangadhar C.V S/O Late Venkataiah & Others Vs State Of Karnataka By Banashankari Police Station, Jayanagar Sub-Division, Bengaluru City, Rep. By State Public Prosecutor, High Court Of Karnataka, Bengaluru - 560001 & Others
Karnataka High Court · (2024) 07 KAR CK 0026
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 201, 417, 418, 420, 421, 423, 424, 465, 467, 468, 471, 474
High Courts12 Jul 2024Dismissed
High Court Of Karnataka Represented By The Registrar General, Bengaluru-560001 Vs Fatimabi S. Kinnal
Karnataka High Court · (2024) 07 KAR CK 0023
High Courts08 Jul 2024Dismissed
Yogesha Vs M/S. Maharaja Residential Museum, Mysore Palace, Mysore
Karnataka High Court · (2024) 07 KAR CK 0011
High Courts08 Jul 2024Disposed Of
PR Commissioner Of Income Tax-2 Kormangala, Bangalore. & Others Vs M/S Unilog Content Solutions Pvt Ltd No.11, 15th Cross, 20th Main, Outer Ring Road, Jp Nagar 5th Phase, Bangalore � 560078
Karnataka High Court · (2024) 07 KAR CK 0009
High Courts08 Jul 2024Allowed
Vani. M Vs Yallappa Shrimanth Navi
Karnataka High Court · (2024) 07 KAR CK 0008
Code Of Criminal Procedure, 1973 — Section 24Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Jul 2024Disposed Of
M/S. Digitally Secured Solutions Vs State Of Karnataka, By The Principal Secretary, Department Of Higher Education, Bengaluru � 560021 & Others
Karnataka High Court · (2024) 07 KAR CK 0017