High Courts16 Sept 2013
Dr. R.D. Pennathur Vs State of Karnataka and Another
Karnataka High Court · (2013) 6 KarLJ 537
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 824 of 2,397
High Courts16 Sept 2013Dismissed
Sri V. Kotanaik Vs Union of India, The Deputy Chief Security Commissioner and The Security Commissioner Railway Protection Force
Karnataka High Court · (2013) 09 KAR CK 0248
High Courts16 Sept 2013Dismissed
A.R. Mallesh Vs The Director of Municipal, The Deputy Commissioner Chikkamagalur, and The Town Municipal Council, Kadur
Karnataka High Court · (2013) 09 KAR CK 0245
High Courts16 Sept 2013Allowed
Sri. M.A. Nagendra Vs Deputy Registrar of Co-Operative Societies, The Assistant Registrar of Co-Operative Socieities and The Primary Agriculture Credit Co-Operative
Karnataka High Court · (2013) 09 KAR CK 0244
Karnataka Co-operative Societies Act, 1959 — Section 106, 29-C
High Courts16 Sept 2013Disposed Off
The New India Assurance Co., Ltd. Vs Sri. A. Muthuchamy @ Muthusamy @ Raju and Sri. Munivenkatappa
Karnataka High Court · (2013) 09 KAR CK 0243
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Sept 2013
Shri Sharana Basaveshwara Trading Company and Others Vs Union of India, Ministry of Agriculture and Others
Karnataka High Court · (2013) 09 KAR CK 0185
Karnataka Agricultural Produce Marketing (Regulation and Development) Act, 1966 — Section 3, 4, 6(2)
High Courts16 Sept 2013Dismissed
Shri Ramachandran K. Vs The State of Karnataka , The State of Karnataka, The Karnataka Silk Marketing Board Limited and The Managing Director Karnataka Silk Marketing Board Limited
Karnataka High Court · (2014) 2 AKR 310 : (2013) 6 KarLJ 683
Karnataka Silk Marketing Board Limited (Staff) Regulations, 1979 — Section 30
High Courts16 Sept 2013
Smt. Premasudha @ Prema Vs V. Srinivasan and The Regional Manager, The Oriental Insurance Co., Ltd.
Karnataka High Court · (2013) 09 KAR CK 0173
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Shivalinge Gowda Vs Manager, M/s. Oriental Insurance Co. Ltd. and Mr. Murugeshan
Karnataka High Court · (2013) 09 KAR CK 0172
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Munishamigowda and Saraswathamma Vs Naveen Kumar
Karnataka High Court · (2013) 09 KAR CK 0171
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013Dismissed
Mr. Afnan Sadiq, Mr. Sadik Ameer Shaikh, Mrs. Sameena Sadik @ Sameena Khan, Mrs. Afreen Ahmed and Others Vs Station House Officer, Bharathi Nagar Police Station and Station House Officer, Ramnaagar Police Station Town
Karnataka High Court · (2013) 09 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 498-A
High Courts16 Sept 2013
Smt. Gowramma and Others Vs M/s. S.R.S. Travels and The Branch Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0168
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Smt. M.K. Saraswathi Vs Mr. Prakash C. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0167
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013Dismissed
Smt. Razeea Sultana Vs The Deputy Director, The Planning Officer, The Secretary and Nazia Banu
Karnataka High Court · (2013) 09 KAR CK 0105
High Courts16 Sept 2013
The Divisional Controller, KSRTC Vs Sri. H.G. Basavegowda Traffic Controller
Karnataka High Court · (2014) 1 AKR 349 : (2014) ILR (Kar) 2315 : (2013) 6 KarLJ 580
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Sept 2013
Ravi Vs Govindappa and Another
Karnataka High Court · (2014) 3 AKR 29 : (2013) 6 KarLJ 56
High Courts16 Sept 2013Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs M/s. Dynamic Enterprises
Karnataka High Court · (2014) 1 AKR 244 : (2013) 263 CTR 138 : (2013) ILR (Kar) 5485 : (2013) 359 ITR 83 : (2014) 79 KarLJ 161 : (2014) 1 KCCR 281 : (2014) 223 TAXMAN 331
Income Tax Act, 1961 — Section 2(47), 34(3)(b), 45(4)
High Courts16 Sept 2013Dismissed
State of Karnataka Vs Shri T. Ramakrishna, Shri Mahantappa N. Patil and Smt. Bhagirathi
Karnataka High Court · (2013) 09 KAR CK 0073
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts16 Sept 2013Dismissed
Shanmugam Vs Ashok S. and The Branch Manager, Branch Office, Reliance General Insurance Company Limited
Karnataka High Court · (2013) 09 KAR CK 0071
Motor Vehicles Act, 1988 — Section 166