High Courts17 Sept 2013Allowed
B.K. Ramadhyani and Co. Chartered Accountants Vs The Employees'' State Insurance Corporation
Karnataka High Court · (2014) 141 FLR 183
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 823 of 2,397
High Courts17 Sept 2013Allowed
The Divisional Controller KSRTC Vs Jyotirlingappa H.
Karnataka High Court · (2013) 09 KAR CK 0155
High Courts17 Sept 2013
Marine Links Shipping Agencies Vs The Commissioner of Income Tax, Bangalore and Another
Karnataka High Court · (2014) 267 CTR 509 : (2014) 360 ITR 709 : (2013) 77 KarLJ 398 : (2014) 220 TAXMAN 198
High Courts17 Sept 2013Partly Allowed
Sri. Balachandra Prabhakar Kodlekare and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(6), 24(8)Karnataka Law Officers (Recruitment and Conditions of Service) Rules 1977 — Rule 30
High Courts17 Sept 2013Dismissed
A.H. Makandar and Others Vs N. Ramachandran
Karnataka High Court · (2013) 09 KAR CK 0056
Penal Code, 1860 (IPC) — Section 342, 348, 355, 357
High Courts17 Sept 2013
Chintamani Vokkaliga Sangha Trust (R) and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2013) 6 KarLJ 360
Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 56(2), 56(3)
High Courts16 Sept 2013
Bharath Samrakshana Samithi Vs The Principal Secretary, Government of Karnataka, Revenue Department and Others
Karnataka High Court · (2013) 6 KarLJ 644
High Courts16 Sept 2013Allowed
Smt. Anusuyadevi and Others Vs The Land Acquisition Officer and Assistant Commissioner, Dharwad and Another
Karnataka High Court · (2013) 6 KarLJ 258
Land Acquisition Act, 1894 — Section 18
High Courts16 Sept 2013
Suresh Vs Chairman And Disciplinary Authority, Karnataka Vikas Grameena Bank
Karnataka High Court · (2013) 6 KarLJ 84
Karnataka Vikas Grameena Bank (Officers and Employees) Service Regulations, 2010 — Rule egulation39(1)(a)(v)
High Courts16 Sept 2013Partly Allowed
M. Halappa Since Dead By Lrs. Vs The Special Land Acquisition Officer
Karnataka High Court · (2013) 09 KAR CK 0352
Land Acquisition Act, 1894 — Section 18
High Courts16 Sept 2013Dismissed
B Meenakshi Vs Arathi
Karnataka High Court · (2013) 09 KAR CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Sept 2013
The Police Inspector Police Wing, Karnataka Lokayukta Hospet Vs B.R. Siddaiah
Karnataka High Court · (2013) 09 KAR CK 0345
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts16 Sept 2013
K.B. Uthappa Vs K.T. Kariappa, S.A. Kavitha and The Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0343
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Siddiq and Kathija Vs Yashodamma and The Manager, United India Insurance Company Limited
Karnataka High Court · (2013) 09 KAR CK 0342
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Subhan Khan Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts16 Sept 2013Dismissed
J. Aralappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0324
Constitution of India, 1950 — Article 226, 227
High Courts16 Sept 2013Disposed Off
Smt. N. Rathna Vs District Caste Verification Committee and District Social Welfare Officer and The Tashildar
Karnataka High Court · (2013) 09 KAR CK 0323
Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Appointment) Rules, 1992 — Rule 3-A(3)(d)
High Courts16 Sept 2013Partly Allowed
The Divisional Controller KSRTC, Davanagere Division Vs Sri B.S. Mallad Retired Driver
Karnataka High Court · (2013) 09 KAR CK 0294
High Courts16 Sept 2013
Suresh Raju Poojary Vs Jayasheela Alias Surendra and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0283
Motor Vehicles Act, 1988 — Section 166