High Courts29 Nov 2013Allowed
K. Suresh Vs P.V. Chayadevi
Karnataka High Court · (2013) 11 KAR CK 0015
Hindu Marriage Act, 1955 — Section 13(1)(i-a), 13(1)(I-b), 26
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 784 of 2,398
High Courts29 Nov 2013Partly Allowed
M/s. Maheshwari Wines Vs Panchappa
Karnataka High Court · (2013) 11 KAR CK 0014
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 187, 188, 191, 420
High Courts29 Nov 2013Partly Allowed
Shekar Salian and Janaki Vs K. Raghavendra and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0013
High Courts29 Nov 2013Dismissed
Syed Imam Vs Sri. Parameshwarappa
Karnataka High Court · (2013) 11 KAR CK 0012
Penal Code, 1860 (IPC) — Section 279, 337
High Courts29 Nov 2013Dismissed
Central Council of Indian Medicine Vs Government of India, Ministry of Health and Family Welfare, Sri Sri Ravishankar Vidya Mandir Trust, Sri Sri College of Ayurvedic Science and Research and Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2013) 11 KAR CK 0011
High Courts28 Nov 2013Partly Allowed
Shivalingappa Vs Goutamchand Bhandamal Haubm and The Divisional Manager National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0352
High Courts28 Nov 2013Dismissed
Dr. Mallikarjuna, M/s. Sri. Shyla Poultry Farm Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 133(B)
High Courts28 Nov 2013Dismissed
Nagaraju Vs Lalithamma
Karnataka High Court · (2013) 11 KAR CK 0350
Negotiable Instruments Act, 1881 (NI) — Section 138, 138c
High Courts28 Nov 2013Dismissed
State of Karnataka Vs S. Haridas Nekkar
Karnataka High Court · (2013) 11 KAR CK 0349
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 506
High Courts28 Nov 2013Dismissed
Sri S.P. Swaminathan Vs The Joint Commissioner-for Transports and Secretary, KSTA
Karnataka High Court · (2013) 11 KAR CK 0344
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3, 3(1), 4Motor Vehicles Act, 1988 — Section 88, 88(9)
High Courts28 Nov 2013Partly Allowed
Sri Shivanand @ Raju Pandurand Kambli, Smt. Sangeeta Shivanand Kambli and Kumari Amruta Shivand Kambli, reptd., by her natural guardian Mother Smt. Sangeeta Shivand Kambli Vs Peter Velent Vegas and The Divisional Manager, United India
Karnataka High Court · (2013) 11 KAR CK 0343
High Courts28 Nov 2013Disposed Off
Kashim Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 184Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Nov 2013Allowed
Smt. H. Lakshmamma Vs The State of Karnataka and Smt. Mangala Gowramma
Karnataka High Court · (2014) 1 AKR 581 : (2014) ILR (Kar) 926 : (2014) 1 KCCR 233
High Courts28 Nov 2013Partly Allowed
Sri Balawanth Vaid Vs Sri B. Channakeshawa and The Divisional Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0340
High Courts28 Nov 2013Partly Allowed
Shanmukha Vs State
Karnataka High Court · (2013) 11 KAR CK 0339
Penal Code, 1860 (IPC) — Section 302, 307, 326, 341
High Courts28 Nov 2013
Sri. Byrappa Vs The State of Karnataka and The Special Land Acquisition Officer, Bangalore Development Authority
Karnataka High Court · (2013) 11 KAR CK 0337
Karnataka Forest Act, 1963 — Section 64A
High Courts28 Nov 2013Disposed Off
Sri Kempanna Vs The District Registrar Sunnakal Beedi and Others
Karnataka High Court · (2013) 11 KAR CK 0336
High Courts28 Nov 2013Disposed Off
Sri S.B. Mallalli Vs The State of Karnataka and Sri. K. Shivaramegowda
Karnataka High Court · (2014) 2 AKR 326 : (2014) 140 FLR 829 : (2014) 3 KCCR 2205 : (2013) 5 LLN 608
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 151
High Courts28 Nov 2013Dismissed
Mr. K.S. Papachan Vs M/s. Renewal Retreat Centre Trust and Others
Karnataka High Court · (2014) 2 AKR 397
Religious Societies Act, 1880 — Section 1, 2, 9
High Courts28 Nov 2013Allowed
Annasaheb Venkatarao Desai Vs The State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0263
Karnataka Land Reforms Act, 1961 — Section 58